6th Symbiosis - B. Krishna Memorial National IPR Moot Court Competition, 2014
Symbiosis Law School, Pune in association with Krishna & Saurastri Associates, Mumbai is organizing the 6th Symbiosis - B. Krishna Memorial National Intellectual Property Rights Moot Court Competition, 2014. The focus of the competition is on domestic and international legal issues relating to Intellectual Property Law.
Date: 7th - 9th February, 2014
Venue: Symbiosis Law School, Pune
In the last few years the Symbiosis B. Krishna Memorial Moot has created a niche for itself of being one of the best Moot Court Competitions in the country particularly focusing on Patent Laws of the IPR regime.
Eligibility:
This competition is open to all students pursuing Law Undergraduate (LL.B) Courses (3 Year or 5 Year) in any Law College/Department of Law in India, who have not completed 26 years as on 1st March, 2013.
Registration:
- The maximum number of participants per team will be restricted to three out of which two will be Speakers and one will be Researcher. A team may also consist of only two Speakers.
- Each of the members of the participating team shall duly complete the Registration form and send it to the Organisers along with the Registration fee.
- The date for teams to provisionally register their institutions for the competition is 4th January, 2014.
- The registration of the participants must be completed on or before 11th January, 2014.
- The participation will be restricted to the first thirty two teams who confirm their participation on first come first served basis. There will be a registration fee of Rs. 2,000/- per team.
- The registration fee is payable by means of a demand draft drawn in favour of "The Director, Symbiosis Law School, Pune" payable at Pune.
- No change in the names of the participants shall be permitted after the receipt of the Registration Form, except at the sole discretion of the Organisers.
- Participants can provisionally register their institution via email at:
- symbiosismoot@symlaw.ac.in.
- Subsequent to the acknowledgment by the Administrators the teams are directed to send in the hard copy of the registration form along with the demand draft.
- The teams are informed that the registration fee is non-refundable in nature once paid.
- The envelope containing the Draft and Form sent to the institution should mention "Registration for 6th Symbiosis-B. Krishna National IPR Moot Court Competition, 2014".
Hospitality:
- The organisers will provide accommodation and boarding.
- The Local teams shall not be provided with accommodation or travel assistance.
- Participants are hereby informed that organisers will provide accommodation to the participants from 6th February, 2014, 12.00 noon till 12.00 noon on 10th February, 2014.
- The last date of sending of travel plan is 15th January, 2013
Important Dates:
Release of Moot Problem |
6th November, 2013 |
Last Date of Provisional Registration |
4th January, 2014 |
Last Date for submitting Registration Form and Demand Draft |
11th January, 2014 |
Deadline for submission of Travel Form |
15th January, 2014 |
Deadline for soft copies submission of Memorials |
18th January, 2014 (9:00 p.m.) |
Deadline for hard copies submission of Memorials |
22nd January, 2014 |
Last Date for Clarification |
15th January, 2014 |
Deadline for hard copies submission of Memorials with penalty (2 marks each) |
22nd - 25th January, 2014 |
Oral Rounds of the Competition |
7th - 9th February, 2014 |
Contact:
Dr. Shashikant Hajare
Faculty In-Charge,
Moot Court Association,
Symbiosis Law School,
Senapati Bapat Road,
Pune - 411004
Email: symbiosismoot@symlaw.ac.in
Website: www.symlaw.ac.in
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