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2nd Annual Media & Entertainment Law Forum 2013

Legal Era is pleased to organize the 2nd Annual Media & Entertainment Law Forum 2013.

Date: 20th December, 2013
Venue: Mumbai

Theme:
Highlighting Infotainment with a Legal Perspective

Whether you are making a film or an ad film, writing an article or a script, designing a character or a logo, composing music or penning down lyrics, one needs a doctor and a lawyer atleast once in your lifetime. Media and entertainment is a fast growing industry. Due to its vibrant nature it faces many issues of copyright, censorship, contracts, piracy, regulations, defamation and freedom of speech and expression.

In this trade, innovation proliferates growth. The size of the Indian M & E sector increased from about Rs 805 billion in 2011 to almost Rs 965 billion in 2012 representing a year-on-year growth of 20 percent. It is India's 14th largest market in the world with contributing to about 1% of India's GDP.

Media is more often than not looked known for its glamour and propaganda and the biggest debate is on how to control and contain it. Therefore, the growth of this multi-faceted industry has not been supported by policy and regulatory initiatives.

Who should attend?

  • Head - Contracts
  • Corporate Counsel
  • Research Head
  • Head IP
  • Head Regulatory
  • Head Taxation
  • Head Digital Media
  • Head Litigation
  • Head Licensing
  • Head Copyright
  • Head Distribution
  • Head of Content
  • Head Advertisement
  • Head Technical
  • Publisher
  • Music Composer
  • Lyricist
  • Journalist
  • Partners
  • Associates
  • Independent Practitioners
  • Head Compliance
  • Communication Consultants
  • Head - Media Procurement

Why attend?
LegalEra presents you to one of its kind forum on entertainment blended with media and information highlighting the law perspective in it. Discussing and sharing views and opinions of creative as well as intellectual professionals on topics that are concerning the industry today. Understanding the role of the Competition Commission of India in media and how critical it is to invest in films.

Key discussion areas:

  • Cut-Copy-Paste - Implementing the Copyright Rules
  • Where Is the Money, Honey - Investing In Films?
  • How Much Is Too Much - Role of the Watchdog
  • What Is Mine, Shall Remain Mine - Shield by IPR
  • Black & White to 4D - Growing With Technology
  • Pull the Crab Down - CCI Handles Them All

Online Registration Form:
http://www.lemediaforum.com/register.html

Contact:
301, 3rd Floor, Om Palace,
Dr. Ambedkar Road Junction, Bandra (West),
Mumbai - 400050
Phone: 022-26003300
Email: info@legalera.in
Website: http://www.lemediaforum.com/

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