LL.M Course 2010 - Centralized Allotment Process in the Government Law Colleges of Kerala
The Centralized Allotment Process (CAP) for allotment of seats in respect of LL.M Course-2010 in the Government Law Colleges of Kerala will be held on 4th January 2011 at the office of the Commissioner for Entrance Examination, 5th Floor, Housing Board Buildings, Santhi Nagar, Thiruvananthapuram. Candidates
or their authorized representative with authorization letter as given in Annexure I, will have to report at the allotment venue as per the time schedule given below according to their general rank in the Entrance Examination. They should produce the Admit Card of the Entrance Examination, proof for Date of Birth and all original documents to prove Academic Eligibility/Equivalency Certificate, as per prospectus {See Clause 16 (9)}. Individual memos will not be sent to the candidates regarding Centralized Allotment Process.
Venue and Time Schedule
Venue: Office of the Commissioner for Entrance Examination, 5th Floor, Housing Board Buildings, Santhi Nagar, Thiruvananthapuram
Date |
Rank |
Time for Reporting |
04.01.2011 (Tuesday) |
1 to 25 |
09.30 AM |
26 to 50 |
11.00 AM |
51 to 75 |
12.00 Noon |
76 to 125 |
01.30 PM |
126 to 166 |
03.00 PM |
|
Fee will not be collected from the candidates at the allotment venue. Candidates should remit all kinds of fees in the Institution at the time of admission. There will be provision at the allotment venue for the candidates to register their options for vacancies arising in future. Those candidates who do not
attend the CAP will not be considered for future online allotments, even if vacancies arise.
Date of Admission:
Candidates who take allotment during CAP will have to report at the institutions concerned on 7th January 2011, for admission. For more details, visit 'www.cee-kerala.org'.
Download Notification, Schedule
