Grandmaster 2013 - Corporate Counsels Legal Best Practices Summit
Grandmaster 2013 present's a new and innovative format to arm Corporate Counsels with a winning edge.
Date: 22nd November, 2013
Venue: Hotel Le Meridien, New Delhi
Concept:
With a rapidly changing and challenging business environment, expectations from corporate counsels are ever increasing from key stakeholders across organization. Playing a pivotal role within the organization a few key questions that go through every corporate counsel's minds
- How do I meet leadership challenges brought by a challenging business environment?
- What is the best possible way for offering strategic and proactive advice?
- Where do I stand compared to my peers nationally? And internationally? How to bridge that gap?
- What are they doing to solve their problems?
- Which learning skill sets do I need to really focus on now to deal with my job function 5 years from now?
- How do I manage grey area of law for new and ongoing projects?
- What are the current changes and updates in law which are going to affect my organisation?
- How to evolve from a problem solver to problem prevention?
- How do I effectively manage legal cost?
Discuss solutions to these questions and more in a power packed day which offer you a wide range of knowledge exchange which are best suited to your specific learning needs.
Event Highlights:
- But the only 1 that you will see most important is its interactive nature which focuses on your specific learning needs!
- Shared learning environment: Format designed to offer you real life insights and solutions with your peers
- Great learning choices: 9 topical focused group sessions on technical, legal updates and professional development to choose
- Practical discussion: Focused sessions with specific learning outcomes
- Knowledge cafe: To leave a longer imprint on day's learnings
- Networking opportunities: Well spread across and structured breaks
- Implementable ideas: Which you can carry to your workplace immediately
Contact:
Mr. Akshay Alagh
Phone: +91-9899332111, +91-9899332440
Email: Akshay@WitnessLive.in
Mr. Abidali Dossa
Phone: +91-9702849915
Email: Abid@WitnessLive.in
Ms. Bhupinder Kaur
Phone: +91-9654155065
Email: Bhupinder@WitnessLive.in
Ms. Neelima Maheshwari
Phone: +91-8800841600
Email: Neelima@WitnessLive.in
Lex Witness
# 426, 2nd Floor,MG Road, Ghitorni,
New Delhi - 110030
Phone: +91-11-66569797
Email: info@witnesslive.in
Website: www.witnesslive.in
Download Summit Agenda
