ASSOCHAM - 2nd National Conference on Companies Act - 2013
The new Companies Act, 2013, will allow the country to have a modern legislation for regulation of corporate sector in India. The Act, amongst other aspects provides for business friendly corporate regulation / pro-business initiatives, e-governance initiatives, good corporate governance, Corporate Social Responsibility (CSR), enhanced disclosure norms and accountability of management, stricter enforcement, audit accountability, protection for minority shareholders, investor protection and activism and better framework for insolvency regulation and institutional structure.
In view of these emerging issues and key developments, ASSOCHAM is organizing the 2nd National Conference on Companies Act - 2013.
Date: 18th October, 2013
Venue: Hotel Trident, Nariman Point, Mumbai
You are also invited to attend the conference or nominate few of your colleagues. The Registration Form be filled and sent to us along with the participation fee at the earliest. However, advance intimation may be conveyed through Fax or email to enable us to block the seats as the programme has limited Seats and will be available on First come First Served basis.
Registration Fees:
- Rs. 4,000/- per delegate (10% discount for two or more persons from the same organization)
Online Registration Form:
http://www.assocham.org/events/showevent.php?id=930
Contact:
Mr. Abhishek Saxena
Phone: +91-9971975142
Email: abhishek.saxena@assocham.com
Mr. Vidit Rai
Phone: +91-9811547805
Email: corporatelaw@assocham.com
Mr. Trinanjan Dutta
Phone: +91-9818868590
Email: corporateaffairs@assocham.com
The Associated Chambers of Commerce and Industry of India
5, Sardar Patel Marg
Chanakyapuri, New Delhi - 110021
Phone: 46550555 (Hunting Line)
Fax: 01123017008/9
Website: http://www.assocham.org/
Download Brochure, Registration Form