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Global LPO Conference and Exhibition

India has emerged as one of the world's best Legal Process Outsourcing (LPO) centers due to the region's lower-cost legal professionals, advanced technologies, advantageous time zone, and English-language proficiencies. During the last three years, the Indian LPO sector has grown exponentially, in part due to an overhaul of the legal service delivery model and industry globalization. Indian LPOs have taken their conventional stand-alone service offerings, such as legal support, legal research, and IP, and packaged them into sophisticated, end-to-end solutions. And, the global legal industry has begun to widely appreciate the business advantages of the LPO model. The past few years have seen the evolution of LPO turn into a revolution for the global legal industry!

The Global Outsourcing Association for Lawyers (GOAL) invites you to join LPO professionals, law firm partners, in-house lawyers and legal departments, and government representatives to discuss global LPO trends, developments and opportunities for LPOs and LPO users in the Golden Age of legal outsourcing.

Date: 21st - 22nd January, 2014
Venue: New Delhi, India

Exclusive One-On-One Meetings:
Delegates can participate in unique, pre-scheduled 30-minute business meetings between qualified buyers and vendors. Available only upon request, these meetings are designed to help clients, peers and/or vendors make valuable business connections for legal offshoring services. Invitations are sent to only the top executives of law departments and law firms who are in charge of offshoring and to vendors with cutting-edge infrastructure to meet buyer demands in foreign markets.

Who should attend?
If you are an in-house lawyer, law firm partner and legal outsourcing service executive, buyer, service provider, investor, policy maker, or other stakeholder in the legal and outsourcing industries, you won't want to miss this valuable business and educational forum.

Contact:
Mr. Gaurav Pandey
Global Outsourcing Association of Lawyers (GOAL)
G-19, Ground Floor, Krishna Apra Business Square,
Plot No. D-4, 5 & 6, Netaji Subhash Place, Pitampura,
New Delhi, India - 110034
Phone: +91-11-4514-9993
Email: gaurav@connect-goal.com
Website: http://www.connect-goal.com/events/global-events/india2014.html

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