KIIT Student Law Review: Call for Papers
School of Law, KIIT University is pleased to invite submissions for the inaugural issue of KIIT Student Law Review (KSLR).
The Advisory Board consists of legal luminaries from round the globe. KSLR aims to foster innovative ideas that are inter-disciplinary in nature and expounds the novel thought process of the authors in consonance with the existing corporate legal regime.
We welcome submissions for the following categories:
- Articles ( Between 6000-8000 words inclusive of foot notes)
- Short articles ( Between 3000-5000 words inclusive of foot notes)
- Book Reviews ( Maximum 2000 words inclusive of foot notes)
- Case Comments (Maximum 1500 words)
- Legislative Briefs (Maximum 2000 words)
Themes:
- Capital Market Regulations
- Competition Law
- Corporate Governance
- Bankruptcy & Insolvency
- Merger & Acquisition
- Corporate Finance
- Investment Law
- International Commercial Arbitration
- International Trade Law
- Banking Laws
- Taxation Laws
Submission Guidelines:
- All articles and short articles must be accompanied by an abstract (300 words). Abstracts are not required for book reviews, case comments or legislative briefs.
- The body of the manuscript should be in Times New Roman, font size 12 and in 1.5 line spacing. The footnotes should be in Times New Roman, font size 10 and in single line spacing.
- Kindly send your manuscript in MS Word 2003 format and the writings shall conform to The Bluebook style of citation, 19th edition, 2010.
- Co authorship is permissible up to a maximum of two.
Two sets of hardcopies are to be sent to the following address:
The Editor, KIIT Student Law Review,
KIIT School of Law,
Campus-XVI, KIIT University,
Patia, Bhubaneswar-751024,
Odisha, India
Copyright:
The submissions for the Journal must not have been previously published or submitted for publication elsewhere.
The contributions presented to and accepted for publication and the copyrights therein shall be the intellectual property of the Law review.
Deadline:
Soft copies should be submitted by 2nd December 2013 and hardcopies by 7th December, 2013.
Contact:
Ms. Sudeshna Banerjee
Phone: +91-9692832272
Mr. Soumalya Ganguli
Phone: +91-9439902725
The Editor, KIIT Student Law Review,
KIIT School of Law,
Campus-XVI, KIIT University,
Patia, Bhubaneswar-751024,
Odisha, India
Email: editor.kslr@kls.ac.in
Website: http://www.kls.ac.in