3rd Amity International Moot Court Competition 2013
The 3rd edition of AIM (Amity International Moot Court Competition) is scheduled to be held from 17th - 19th October, 2013.
The moot problem is primarily focused upon issues pertaining to international commercial arbitration and international trade law and the competition will seek to integrate the academic potential, legal insight and team work amongst the law students.
Prizes will be awarded for the following categories:
- Best Team
- Runner Up Team
- Best Speaker
- Best Memorial
- Best Researcher
Registration:
To register for the Moot Court Competition, kindly confirm your participation via email to the Organizing Committee at aim.alsn2013@gmail.com.
Also, fill the registration form and send it along with a demand draft in favour of 'Amity University, Uttar Pradesh' latest by 20th September, 2013 to Amity Law School, NOIDA, I-Block, Amity University Campus, Sector-125, NOIDA- 201303.
Schedule:
Last date for Registration: |
September 15th, 2013 |
Last date for seeking clarifications |
September 20th, 2013 |
Release of clarifications on the official blog |
September 22nd, 2013 |
Last date for submission of Memoranda (softcopy and hard copy both) |
October 1st, 2013 |
Registration |
October 17th, 2013 |
Preliminary Rounds and Quarter Finals |
October 18th, 2013 |
Semi Final and Final Round |
October 19th, 2013 |
Contact Details
Mr. K.R. Avinash
Convener, Moot Court Society
Phone: +91-9560015330
Email: kravinash911@gmail.com
Ms. J.M. Tanisha
Deputy Convener, Moot Court Society
Phone: +91-9971586343
Email: tanishajm16@gmail.com
Email: aim.alsn2013@gmail.com
Website: www.amityintlmoot.blogspot.in
Download Moot Proposition, Rules, Registration Form
