7th Annual NALSAR - Justice B.R. Sawhny Memorial Moot Court Competition, 2013
The organizers are pleased to invite your esteemed institution to participate in the 7th Annual NALSAR - Justice B.R. Sawhny Memorial Moot Court Competition, 2013. The Moot court competition is being organized by NALSAR University of Law in collaboration with the Justice B.R. Sawhny Memorial Trust.
The problem for the 7th Annual NALSAR- Justice B.R. Sawhny Memorial Moot Court Competition is based on Constitutional Law.
Date: 4th - 6th October, 2013
Venue: NALSAR University of Law, Justice City, Shameerpet, Hyderabad
Eligibility:
The Competition shall be open for students who are pursuing three or five-year LL.B. Degree Course in the Universities that have been invited for the Competition. LL.M. Degree Course students are not eligible to participate in the Competition.
Team Composition:
- Each team shall consist of a minimum of two members and a maximum of three members. This team composition cannot be altered under any circumstance.
- Every team shall consist of two speakers. Teams may have only one researcher.
- The researchers shall be allowed to argue instead of a speaker only with the permission of the Court and the National Coordinator.
Registration:
- Teams must confirm participation by 2nd September, 2013 by sending an email to mcc.nalsar@gmail.com with the subject "Confirmation for NALSAR- Justice B.R. Sawhny Moot 2013".
- Teams from each participating college are required to send a scanned copy of their duly filled-in Registration Form and Travel Details Form by sending an e-mail to mcc.nalsar@gmail.com latest by 8th September, 2013. Each college must ensure that the subject of the mail reads "Registration for NALSAR- Justice B.R. Sawhny Moot 2013". No forms received after the deadline shall be considered for registration.
- Teams will be formally registered upon arrival at the NALSAR campus. Formal Registration requires the submission of a filled up Registration Form and payment of the registration fee of Rs. 1500/- per team, in cash. The details provided at registration will be final for the purposes of certification of participation and awards.
Accommodation:
- Accommodation and food shall be provided to all teams by NALSAR University of Law from 4th to 6th October, 2013.
- Teams should send their travel plan along with the registration form.
Contact:
Prof. Amita Dhanda
Faculty Advisor, Moot Court Committee
Phone: +91-9849064951
Prof. K. Vidyullatha Reddy
Faculty Convenor, Moot Court Committee
Phone: +91-9948278928
Mr. Ajatshatru Pandey
Convenor, Moot Court Committee
Phone: +91-8897512634
Ms. Namrata Adlakha
Member, Moot Court Committee
Phone: +91-9346204368
Ms. Anjali Rawat
Member, Moot Court Committee
Phone: +91-8106045743
Mr. Shubhaang Sinha
Member, Moot Court Committee
Phone: +91-9959837240
Mr. Yash Anand
Member, Moot Court Committee
Phone: +91-8142067127
NALSAR University of Law
Justice City, Shameerpet,
Hyderabad, Andhra Pradesh
Email: mcc.nalsar@gmail.com
Website: http://www.nalsar.ac.in
Download Moot Problem, Rules