National Seminar on Goods and Services Tax (GST)

School of Law, SASTRA University, in association with GULATI Institute of Finance and Taxation (GIFT), Thiruvananthapuram is organizing a National Seminar on Goods and Services Tax.

Date: 31st August, 2013
Venue: School of Law, SASTRA University

The objective of the programme is to sensitize the participants to the diverse issues around the move towards GST and the challenges ahead in implementing the dual GST model. Designed as an intensive day long programme with multiple sessions, this Seminar is to allow emerging entrepreneurs gain critical insight about the working of dual GST (i.e., IGST and SGST) which will be introduced in India in near future. Theme may encompass emerging trends which have the potential to change the face and practice of indirect taxation regime in India.

Target Participants:
The Seminar is specifically designed for young professionals, corporate lawyers, corporate officials, academicians, final year law students.

Resource Persons:
Key note papers will be delivered by experts from the industry, academia and research institutions including:

Registration Form:
Participants are requested to send their confirmation and register for the Seminar at the earliest by sending the enclosed response form by 25th August, 2013 to clec.sol@sastra.ac.in. There is no registration fee.

Please note that the participation is on first come first serve basis and will be restricted to 30 participants only. The participants will be offered boarding and lodging facilities free of cost.

Contact:
Prof. S. Sangeetha
Phone: +91-7639444655
Email: sangeetha@law.sastra.edu

Prof. R. Rajyavardhanan
Phone: +91-9043503013
Email: rajyavardhanan@law.sastra.edu

SASTRA University,
Tirumalaisamudram, Thanjavur - 613 401
Tamil Nadu
Website: http://law.sastra.edu/

 Back