Surana & Surana National Trial Advocacy Moot Court Competition 2013
The Surana & Surana National Trial Advocacy Moot Court Competition has been conceived with the aim of promoting skills of trial advocacy.
Venue & Date:
India South Rounds (27th - 29th Sept, 2013)
India North Rounds (13th - 15th Sept, 2013)
India North East Round (6th - 8th Sept, 2013)
National University of Advanced Legal Studies, NUALS Campus, HMT Colony, P.O., Kalamassery, Kochi - 683 503, Kerala
Faculty in charge: Prof. Jacob Joseph Phone: 0484-2555990/91/92 Mobile: +91-9847970233 Email: mcsnuals@gmail.com
Rajiv Gandhi National University of Law, Punjab Village: Sidhuwal, Bhadson Road, Patiala, Punjab - 147 001
Faculty in charge: Prof. (Dr.) Shilpa Jain Phone: 0175-2304188, 0175-2304491 Email: mootcommittee@rgnul.ac.in
National Law University & Judicial Academy, Assam Nejoti Building, B K Kakati Road, Bholanath Mandir By-lane, Near State Bank of India (South Guwahati Branch), Ulubari Guwahati - 781 007, Assam
Faculty in charge: Prof. (Dr.) Silla Ramsundar Phone: 0361-2738891/92 (O), +91-80110 24050 (Registrar) Email: nlujaamootcourt@gmail.com
Teams from: Andhra Pradesh, Goa, Karnataka, Kerala, Maharashtra, Pondicherry & Tamil Nadu
Teams from: Delhi, Gujarat, Haryana, Himachal Pradesh, Jammu & Kashmir, Madhya Pradesh, Punjab, Rajasthan & Uttar Pradesh
Teams from: Arunachal Pradesh, Assam, Bihar, Chhattisgarh, Jharkhand, Odhisha, Manipur, Mizoram, Nagaland, Sikkim, Tripura, & West Bengal
Teams from organizing institutions will have the option to participate in any of the other two venues. All teams will be provided boarding and lodging only for the duration of the competition
Eligibility:
Team Composition:
Registration: The teams must register online by 14th August 2013. Teams will have to register online at www.mootsite.com. Once online registration is done no change in names will be possible. Online registrations will be open from 25th July 2013. Participants will receive an acknowledgement cum approval as confirmation of their online registration & participation by 18th August, 2013 5:00 P.M.
A scanned copy of the letter from the participating college/ institution / university duly signed by any one of the following :- Faculty-in-charge of MCS/MCA, Registrar, Principal, Dean, Director, Chancellor or Vice-Chancellor confirming the names of the participants , Year / semester in which studying, representing the college/ institution / university for the moot competition will have to be attached during the online registration process (The approval letter shall be formatted on the letterhead of the participating institution/college/university alternatively you may use the registration form itself as appended on the last page)
Registrations without the scanned copy of the approval letter from the college/institution/ university or duly attested registration form will not be valid
Due to the unique format of the competition and requirement of special arrangements, registration is restricted to only 16 teams and will be strictly on First Come First Served basis (Priority shall be determined on the basis of online registration complete with scanned copy of approval from the participating college/institution/university).
The participants are required to send the hard copy of the approval letter or the soft copy to registrar@nuals.ac.in (India South) mootcommittee@rgnul.ac.in (India North), nlujaamootcourt@gmail.com (India North East) and mootcourt@lawindia.com (for all rounds) marked as SURANA & SURANA NATIONAL TRIAL ADVOCACY MOOT REGISTRATION as the subject. The duly attested letter shall reach the respective organizing institutions latest by 16th August, 2013.
Accommodation and Transport: National University of Advanced Legal Studies (NUALS), Kochi and Rajiv Gandhi National University of Law, Punjab (RGNUL), and National Law University & Judicial Academy, Assam (NLUJA) will provide accommodation and transport between the guest house/hotel and the competition venue to the participating teams. Extra members over and above the prescribed number will not be entertained and accommodated under any circumstances.
Contact:
Prof. (Dr.) N. Balu Vice-Chancellor, The National University of Advanced Legal Studies, NUALS Campus, HMT Colony P.O, Kalamassery, Kochi - 683503, Kerala Phone: 0484 - 2555990/91/92 Email: vc@nuals.ac.in Website: www.nuals.ac.in
Prof. Jacob Joseph Faculty In-charge, Phone: +91-9847970233 Email: mcsnuals@gmail.com
Prof. (Dr.) Paramjit S. Jaswal Vice Chancellor, Rajiv Gandhi National University of Law, Sidhuwal, Bhadson Road, Patiala, Punjab - 147 001 Phone: 0175-2304188, 0175-2304491 Email: mootcommittee@rgnul.ac.in Website: www.rgnul.ac.in
Prof. (Dr.) Shilpa Jain Faculty In-charge Phone: +91-9530585190 Email: shilpajindal12@gmail.com
Prof. (Dr.) Gurjeet Singh Vice Chancellor, National Law University & Judicial Academy, Nejoti Building, B K Kakati Road, Bholanath Mandir By-lane, Near State Bank of India, Ulubari Guwahati - 781 007, Assam Phone: +91-361-2738891/92 Email: nlujaamootcourt@gmail.com Website: www.nluassam.ac.in
Prof. (Dr.) Silla Ramsundar Faculty In-charge Phone: +91 -8473805758 Email: sillaramsundar@gmail.com
Queries regarding the Case may be sent to mootcourt@lawindia.com till 17th August, 2013
Download Invitation, Moot Case, Rules
