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ADR Group and NLU Delhi Mediation Training Course, 2013

NLU Delhi, in association with the ADR Group, London is organizing the first of its kind mediation certification programme in November, 2013.

Date: 4th - 8th November, 2013 (5 days - 8 hours per day)

This 40-hour programme pro-vides detailed and comprehensive tuition for students and professionals seeking to acquire core mediation skills. Completing and passing NLUD's ADRg Mediator Training Course will enable you to become a fully accredited Mediator meeting European standards in Mediation.

Why Mediation?
Mediation is touted to be one of the most preferred ways of dispute resolution in the near future, with burgeoning pressures on the judicial system. There is currently a dearth of quality Mediation education in the country keeping in mind the growth of Mediation around the world.

Why this Course?
This is one of the first courses in the country on Mediation being taught to law students and young professionals by the ADR Group, one of the oldest providers of mediation services across the United Kingdom, in collaboration with National Law University, Delhi.

Benefits of this Course:
Following successful completion of the course, you will be awarded with the title of an ADR Group Accredited Mediator, with recognition from the USA, Law Society of England and Wales and The General Council of the Bar. This international accreditation makes a successful participant eligible to be-come a practicing Mediator in the United Kingdom and the United States.

Who should attend this course?
The Civil and Commercial Mediator Training Programme is essential for professionals wanting to practice as a Mediator. The skills obtained form part of an essential management tool-kit for:

  • Law Students looking to widen their horizons in mediation advocacy.
  • Professionals with responsibility for resolving disputes
  • Legal professionals - Private Practice Advocates

Registration:
Apply via email to adr@nludelhi.ac.in

Registration Fees:
Students: Rs. 30,000/-
Others: Rs. 35,000/-

Deadline:
The last date for Registration is 24th July, 2013.

Contact:
Ms. Tanima Tandon
Email: tanima.tandon10@nludelhi.ac.in

NLUD ADR Society
Email: adr@nludelhi.ac.in
Website: www.nludelhi.ac.in

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