National Law School of India University - Admission to Distance Education Programme 2013
The National Law School of India University (NLSIU) is the premier law University in India. Applications are invited for admission to the following courses under Distance Education Programme for the Academic year 2013-2014.
- Two-year Master of Business Laws (M.B.L) Programme
- One-year Post Graduate Diploma Courses:
- Human Rights Law (PGDHRL)
- Medical Law & Ethics (PGDMLE)
- Environmental Law (PGDEL)
- Intellectual Property Rights Law (PGDIPRL)
- Child Rights Law (PGDCRL)
- Consumer Law & Practice (PGDCLP)
- Cyber Law & Cyber Forensics (PGDCLCF)
Eligibility:
Any graduate from a recognised University is eligible to apply. There is no restriction as to the age. Candidates are expected to write 100 marks in-class examination for each paper. Annual examination is held in June and the supplementary examination in December/January. Grading system is followed for evaluation of performance. Minimum B grade (50% marks) is required to pass a paper. A minimum Cumulative Grade Point Average (CGPA) of 3.00 is necessary to complete the course.
Important Dates:
Applications will be issued from |
22nd April, 2013 |
The last date for the issue and receipt of duly filled in application without late fees |
30th June, 2013 |
The last date for the issue and receipt of duly filled in application with late fees of Rs.500 |
31st August, 2013 |
Contact:
National Law School of India University
Nagarbhavi, Bangalore - 560 242
Phone: 080-23160524, 080-23213160/23160532/23160533/23160534/23160535 Ext: 242, 260
Fax: 080-23160529
Email: ded@nls.ac.in
Website: http://ded.nls.ac.in
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