National Conference on International Humanitarian Law
The All India Law Teachers Congress (AILTC) and the International Committee of the Red Cross (ICRC), New Delhi are jointly organizing a two day Conference on International Humanitarian Law.
Date: 31st May - 1st June, 2013
Venue: Indian Society of International Law, New Delhi
Themes:
- Implementation of International Humanitarian Law
- Implementation of International Humanitarian Law during Non International Armed Conflicts in South Asia
- Teaching of International Humanitarian Law
- Challenges to International Criminal Court
We have selected the above themes in view of their immense importance and greater implications for international community. We strongly believe that as members of academia we can dispassionately analyze the broad contours of the above subject matter in the two days conference and can formulate immaculate opinions and recommendations.
Registration:
A nominal fee of Rs.400/- is fixed for delegates as registration fee. Payment can be made by a draft in the name of the AILTC, payable at New Delhi. Please send your confirmation of participation/registration, by 10th May, 2013.
Contact:
Prof. J.L. Kaul
President, AILTC
Phone: +91-9968206340
Email: jawahar_kaul@rediffmail.com
Prof. Manoj Kumar Sinha
Secretary, AILTC
Phone: +91-9433602546
Email: info@ailtc.org, manoj_kumarsinha@yahoo.com
Website: http://www.ailtc.org/
Download Invitation, Registration Form