42nd Annual Conference of the Indian Society of International Law
The Indian Society of International Law (ISIL) is organizing their 42nd Annual Conference on 20th and 21st April, 2013 at ISIL premises.
Themes:
- Cyber Laws - Internet Treaties
- Investment Treaties - Investment Disputes
- International Environmental Law
- Recent Developments
- Climate Change - Post Doha Status
- Private International Law
- Inter-country adoption
- Enforcement of Foreign Arbitral Awards
Who should Attend?
Law teachers, policy makers, government officers, lawyers and students are invited to participate in this Conference. We would be grateful if you kindly encourage teachers/students of your department/college to participate in the Annual Conference. Those who wish to participate kindly register in advance.
Registration:
A nominal fee of Rs. 500/- is fixed for registration. Payment can be made by a draft in the name of the Indian Society of International Law, payable at New Delhi.
Contact:
Mr. Narinder Singh
Secretary General
Indian Society of International Law
V.K. Krishna Menon Bhawan
9, Bhagwan Dass Road
New Delhi-110001
Phones: 011-23389524, 011-23384458/59
Fax: 011-23383783
Email: isil@giasdl01.vsnl.net.in
Website: www.isil-aca.org
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