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National Seminar on Role of Regulatory Agencies in Developing Business Laws in India

The National University of Study and Research in Law, Ranchi is organising a two-day seminar on Role of Regulatory agencies in developing Business Laws in India.

Date: 7th - 8th September, 2013

Topics and Sub-Themes:

  1. Banking business and role of Reserve Bank of India
  2. Foreign Insurance companies and their legal control
  3. Regulation of Telecommunication in India
  4. Indian securities market and its legal framework
  5. Regulation of Public Sector Undertakings and Government Companies - Law and Policy
  6. Competition law of India and its future

Call for Papers:
Seminar papers are invited from Researchers, Bar and Bench, Corporate Professionals, Bankers, Academicians and Government servants on the above mentioned themes.

Authors of selected papers would be given an opportunity to present their papers depending on the recommendations of the Committee based on certain parameters as per requirement of the theme. Papers selected by the Committee may be published in the NUSRL Occasional paper with ISSN and subsequently those may be published in the form of Book with ISBN.

Guidelines of Seminar Papers:
Papers should be in 6000 to 8000 words. Those must be typed in Times New Roman Font size 12 on A4 size paper with one inch margin on all sides with 1.5 line spacing using MS Word application 2010. The papers should contain an abstract of 300-350 words. ILI rule of footnoting should be followed.

Submission Deadline:
The abstract should be sent along with the title of the paper to the Convener of the Seminar at ppmitra1977@yahoo.com and Demand Draft drawn in favour of "Registrar, NUSRL" and full contact details of the author/s should reach to the Convener at the address mentioned below on or before 7th August, 2013.

No abstract will be accepted without registration fees. A soft copy of the full paper also should reach to the Convener on or before 17th August, 2013. Any e-mail communication/enquiry regarding Seminar should be by specifying "Role of Regulatory Agencies in Developing Business Laws in India" for convenience.

Registration:

Author

Single

Double

Academician

Rs. 1,000/-

Rs. 1,500/-

Professionals

Rs. 1,000/-

Rs. 1,500/-

Students

Rs. 800/-

Rs. 1,200/-

The organizers would extend local hospitality with food and accommodation for the non-resident delegates from 7 p.m. on 6th September, 2013 to 8 a.m. on 9th September, 2013 (Requisition for extended accommodation should be intimated to the Convener at the time of submission of DD).

Important Dates:

Last date of Submission of Abstract with Registration Fees

7th August, 2013

Notification for Acceptance of Abstract with Registration Fees

17th August, 2013

Last date of Submission of Final Paper

27th August, 2013

Notification for Acceptance of Final Draft

30th August, 2013

Last Date for Registration

7th September, 2013

Contact:

  • Dr. P.P. Mitra: +91-8809294849
  • Aloke Prabhu: +91-9031055581
  • Hiral Mehta, Member: +91-8051176055
  • Mrityunjay Mayank: +91-8102557530
  • Tabassum Iqbal: +91-7209205217
  • Vipul Divya: +91-9430396020

National University of Study & Research in Law, Ranchi
B.I.T. Polytechnic Campus,
B.I.T. More, Mesra,
Ranchi, Jharkhand - 835215
Email: ppmitra1977@yahoo.com
Website: www.nusrlranchi.com

Download Call for Papers, Concept Note, Registration Form

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