AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

NLSIU-ISRO's National Funding Rounds of Manfred Lachs Space Moot

The National Law School of India University, (NLSIU), in association with the Indian Space Research Organisation, (ISRO) is organizing the National Funding Rounds of the Manfred Lachs Space Law Moot Court Competition, from 3rd to 5th May, 2013.

The winner of this round will be sponsored by ISRO, in order to facilitate participation in the Asia-Pacific Regional Rounds to be held in Tokyo, Japan.

The team will also gain direct qualification to the Asia-Pacific Rounds, independent of the memorial qualification system prescribed for the Regional Rounds.

The Moot Problem for this Round will be the same as that for the Regional Rounds.

Registration Fees:
The registration fee for participation in the National Round is Rs.3000/-.

Please note that this is in addition to the registration fee payable for participation in the International Rounds. This amount may be paid by a Demand Draft in favour of the Registrar, NLSIU, Bangalore, and sent along with the completed Registration Form.

Deadline:
The last date for registration for the National Funding Round is 20th March, 2013.

Please note that a team is required to be registered for the International Rounds for being eligible to participate in the National Funding Round.

Contact:
Mr. Dheer Bhatnagar
Phone: +91-9986538654

Ms. Jahnavi Sindhu
Phone: +91-9538960420

Email: manfredlachsindia@gmail.com

Download Compromis 2013, Rules, Registration Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement