The Second International Air Law Moot Court Competition, Dubai from 12th to 15th March, 2011
The Second International Air Law Moot Court Competition will be held on 12-15 March 2011 in Dubai. The case regarding the operation of international air services in the context of the volcanic movements is published on this website. Registration for the Competition is online.
The first edition of the International Air Law Moot Court Competition which took place in New Delhi from 3-6 March 2010 in Delhi, India was a very successful event with 14 teams participating, presenting fascinating pleas.
This time, the Sarin Memorial Legal Aid Foundation and the International Institute of Air and Space Law of Leiden University in the Netherlands join forces with the Dubai Civil Aviation Authority with the purpose of organising the second edition of the International Air Law Moot Court Competition.
Time Schedule |
2nd November, 2010 |
Deadline for registration of the teams |
23rd November, 2010 |
Deadline for sending the request for clarifications to the Case |
12th January, 2011 |
Deadline for sending the Memorials to the IIASL and to the Sarin Foundation |
9th February, 2011 |
Mailing to the teams of their opponents' memorials February National Rounds |
12th - 15th March, 2011 |
Semi-Finals and Final, Dubai, U.A.E |
Contact Details:
The Sarin Foundation and the International Institute of Air and Space Law, Leiden University would encourage interested universities and students to visit the Moot Court section of the IIASL website at www.iiasl.aero or alternatively we may be contacted at: mootcourt@sarins.org
For further information and registration, please contact:
Axelle Cartier, LL.M.(adv.)
Coordinator | International Air Law Moot Court
International Institute of Air and Space Law, Leiden University
Email: a.cartier@law.leidenuniv.nl
Telephone: +31 (0) 71 527 8825