Thomson Reuters - Legal Advancement Program
Designed specifically for the Indian market, the Legal Advancement Program helps you add the practical skills that employers demand to the qualifications that you have earned.
The Program shows you how to put theory into practice. Using innovative web-based training techniques you'll apply what you learn to simulations of real-life legal situations. The result? The gaps in your skill set are identified and, most importantly, filled.
After four months training you will be armed with a broader and deeper set of legal practice skills. The kind of skills that employers really want, like drafting contracts or conducting effective legal research. Plus you'll have an authoritative Thomson Reuters certificate to prove it.
Duration:
4 months (The total Program duration is approximately four months, and should take up to 80 hours to complete.)
Format:
Online self-study program, combined with periodic virtual live sessions A score of 50% or higher is required to achieve a Certificate of Completion. Those scoring 90% or higher will receive a Certificate of Distinction, along with assistance in securing a legal internship. One re-sit is available if you don't pass however you will not be eligible to earn a Distinction.
Eligibility Requirements:
- LLB Graduates and Law Students.
Program Fee:
- Early Bird Offer - Rs. 15,500 (Rs. 13,795 + 12.36% Service Tax)
- Regular Fees - Rs. 17,000 (Rs. 15,130 + 12.36% Service Tax)
Key Dates for Your Diary:
Early Bird Offer Closes |
15th February, 2013 |
Application Last Date |
8th March, 2013 |
Program Begins |
19th March, 2013 |
Contact:
Customer Service: 1800 108 8080
Email: LAP.Admissions@thomsonreuters.com, career.training@thomsonreuters.com
Website: http://www.legalcareertraining.com/
Download Application Form