Pharma IPR India 2013
After the success of Pharma IPR India 2012, CPhI India is glad to announce the 2nd Annual Pharma IPR India 2013.
Date: 10th - 12th April, 2013
Venue: Mumbai
Patent regimes and market entry strategies will be discussed of over 10 countries including:
USA, Europe, Japan, China, Korea, South Africa, Brazil, Mexico, Russia and South East Asia (Malaysia, Singapore, Thailand)
Highlights:
An opportunity to interact with the key decision makers, In-house counsels, Company Secretaries, Heads of Intellectual Property, Legal Affairs, Patents, Regulatory Affairs, R & D, International Business, Business Development, Sales and Marketing of leading pharmaceutical companies. Get practical experiences and advises from the leading domestic and international IPR experts, law firms and attorney.
This conference brings to you the latest updates and relevant in-depth information on the most vital subjects including:
- America Invents Act
- Paragraph IV filings
- Patent regime
- Patentability
- Patent Extension Term
- Exclusive Applicability
- How to develop products for emerging markets
- STO Analysis
- Infringement case laws
- Early market approvals
- Entry to market and techno-legal aspects explanations
Attend this unique conference for unveiling all your critical intellectual property related queries in the pharma and biopharma sectors and get on-the-spot solutions by leading global industry experts. Don't miss this one and only opportunity to take advantage of panel debates, interactive sessions, practical case studies and facilitated Q & A sessions.
Contact:
Mr. Cherwyn Martins
Times Square, B-Wing, 5th Floor, Unit No 1 & 2
Andheri Kurla Road, Andheri East
Mumbai - 400 059
Phone: 022-61727001, 022- 61727272
Fax: 022-40461477
Email: cherwyn.martins@ubm.com, conferences-india@ubm.com
Website: www.pharmaipr-india.com
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