Law College Dehradun National Parliamentary Debate 2013
Parliamentary Debate is an academic debate event where teams come and argue on a particular motion that is set in the House. Law College Dehradun National Parliamentary Debate follows the Asian style of debating.
Date: 2nd - 3rd March, 2013
About the Debate:
The Asian Style of debating is the 3-on-3 format. In this format, there are two teams comprising of 3 members each.
One team represents the "Government" whose role is to propose the motion on the floor for discussion and to defend it. The Government consist of: - The Prime Minister, The Deputy Minister and The Government Whip.
The other team represents the "opposition" whose role is to refute and negotiate the motion put forward by the Government. The Opposition consist of: - The Leader of opposition, The Deputy Leader of Opposition and The opposition Whip.
The debate is presided by a neutral party who decides the winner, called the "Adjudicator". The Adjudicator determines the crux of the debate, the crucial issues and after hearing both the teams decides whether the motion stands or fails and consequently explains the reasoning of the discussion.
A college can send a maximum of two teams. However, feel free to contact us at lcdnpd@gmail.com if your college wants to send a bigger contingent. Requests for extra teams will be accepted on a first come first serve basis.
Registration Fee:
For Indian teams/adjudicators, the registration fee is Rs.1200 per person. For local teams (that do not require accommodation), the registration fee is Rs.900 per person.
Please note that this amount is inclusive of your accommodation, food, and transport (accommodation - debate venue; debate venue - accommodation) for all three days of the debate tournament.
Contact:
The Law College Dehradun
P.O. Chandanwari, Prem Nagar,
Dehradun - 248007, Uttarakhand
Email: lcdnpd@gmail.com
Website: http://www.lcddebate.com/