Fourth NLU Antitrust Law Moot Court Competition, 2013
The Fourth NLU Antitrust Law Moot Court Competition, 2013 will be hosted and organised by the National Law University, Jodhpur in association with Amarchand & Mangaldas & Suresh A. Shroff & Co. and knowledge partner Lexis Nexis, under the patronage of the Competition Commission of India.
Date: 8th - 10th March, 2013
The NLU Antitrust Law Moot Court Competition was conceived as an initiative to increase awareness and interest in competition law amongst the students of law schools across the country. National Law University, Jodhpur has successfully organized the last three editions of the Competition. The fourth edition seeks to further develop on the encouraging turnout and response, which the Competition has seen over the past editions.
National Law University, Jodhpur invites law schools from across India to participate in the Competition by sending a team consisting of at least two and not more than three members.
A maximum of forty teams will be hosted this time. The selection would be made on a first come first serve basis.
Registration:
Participants must confirm registration by sending the completed registration form along with a Demand Draft or Pay Order for Rupees Two Thousand Five Hundred only (Rupees 2500/-) in favour of the 'The Registrar, National Law University, Jodhpur' payable at Jodhpur latest by 8th February, 2013.
We would also appreciate an e-mail confirmation of your institution's participation in the Competition at the earliest. Provisional registration, in case the team composition has not been determined, may also be done by sending an e-mail confirming participation. Kindly direct all correspondence related to the Competition to antitrustnlumoot@gmail.com.
Schedule:
Release of Proposition and Rules: |
22nd January, 2013 |
Last date for seeking Clarifications: |
29th January, 2013 |
Release of Clarifications: |
2nd February, 2013 |
Registration Deadline: |
8th February, 2013 |
Last date for Submission of Electronic Copy of Memorials: |
1st March, 2013 |
Last date for Submission of Printed Copy of Memorials: |
8th March, 2013 |
Competition: |
8th - 10th March, 2013 |
Contact:
Mr. Manu Thadikkaran
Convenor, Moot Court Committee
Phone +91-9799860790, +91-9567581001
Mr. S.N. Chidambara Sastry
Joint Convenor, Moot Court Committee
Phone: +91-9784850602, +91-9848439947
Email: antitrustnlumoot@gmail.com, mootcourtcommittee.nluj@gmail.com
Website: www.nlujodhpur.ac.in/antitrust.php
Download Invitation, Poster, Moot Proposition, Rules, Registration Form