Workshop on Foreign Exchange Management Act - Emerging Issues & Recent Developments
India is one of the largest FDI destinations in the world. With the relaxation of foreign exchange restrictions, there has been a significant flow of investments into India. At the same time, Indian businesses have been making investments and acquisitions overseas. With the inbound and outbound investments rising, it is essential to understand the rules, regulations and policies that govern such capital inflows and outflows. All transactions involving foreign exchange fall under preview of Foreign Exchange Management Act (FEMA) read with FDI policy.
VCCircle Training is organizing a one-day training programme on latest trends in FEMA. The one day course will identify the practical issues and help create a broader understanding of the foreign exchange laws and policy in India.
Date: 8th February, 2013
Venue: Hotel Eros - Managed By Hilton, New Delhi
Why you should attend?
- To get complete understanding of regulation of Foreign Exchange Transactions
- To understand critical points relating to entry strategy in India (including downstream investment)
- Inbound and Outbound investment strategy - recent changes
- Procedures and hiccups in raising International Finance
- Discussion over remittances (LRS, NRO account etc)
- Corporate guarantees , External commercial Borrowings and ESOPs
- To understand the effect of latest changes brought in by government policies (retail, Civil aviation etc)
- To understand the AIF regulations and regulations relating to FVCI, FII in complete clarity
- To understand how effective and bullet proof FDI policy of India is vis a vis other countries
Who should attend?
- Managing Directors |
- Corporate/General/In-house Counsel |
- Chief Executive Officers |
- VPs & Managers from Legal Departments |
- CFOs and Finance Executives |
- Company Secretary |
- Finance Managers |
- Commercial and Investment Bankers |
- Chartered Accountant |
- Law Firms & Business Consultants |
- Cost Accountants |
- VPs & Managers from Legal Department |
- Private Equity & Venture Capitalist |
- Bankers & Foreign Exchange Dealers |
Registration:
The standard fees is INR 20000 plus 12.36% service tax. The registrations open till 5th February, 2013.
Early Bird Discount: 20% discount till 25th January, 2013 i.e. INR 16000 + 12.36% (Service Tax)
Online Registration Form:
https://www.eventavenue.com/attReglogin.do?eventId=EVT3722
Contact:
Mr. Anand Sharma
Sr.Manager Training
Email: anand@vccircle.com
VCCircle Training
Mosaic Media Ventures Pvt. Ltd.
B-128, First Floor, Sector 5,
Noida - 201301
Phone: 0120-4171111
Fax No: 0120-4171124
Email: training@vccircle.com
Website: http://training.vccircle.com/node/126
Download Workshop Agenda, Registration Form