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Faculty of Law, Delhi University - Admission to Ph.D Programme

Research proposals are invited from the applicants who have secured 55% marks in LL.M. or 60% marks in LL.B. Degree Course. The proposals must contain detailed synopsis (10 copies) which should be prepared in consultation with some Faculty member.

It is notified that the applicants may be required to appear for interview before the Departmental Research Committee in the Office of the Dean, Faculty of Law. The date for the interview will be intimated/ displayed later on the Notice Board of the Faculty of Law as well as the University website: http://www.du.ac.in.

It is further notified that the applicants may be required to appear for written test if the Departmental Research Committee so decides.

It may be noted that the admission to the Ph.D. programme shall be strictly in accordance with the new Ordinance VI-B and the eligibility conditions contained therein. Candidates are advised to consult the new Ordinance VI-B for the detailed eligibility conditions available on the University website.

Deadline:
The last date for receipt of research proposal is 28th January, 2013. All the research proposals received by the prescribed date shall be considered by the Departmental Research Committee in Law.

Contact:
Faculty of Law, Delhi University
Delhi - 110 007
Phone: 27667483, 27667725/1510
Fax: 27667483
Email: dean_law@du.ac.in
Website: http://www.du.ac.in

Download Notification, Application Form

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