ASSOCHAM - National Seminar on Tax Deduction at Source (TDS)
Over the years Tax Deduction at Source (TDS) has emerged as a major tool of revenue collection in India. However, the way the provisions of the Income-tax Act, 1961 (the Act) dealing with the TDS are worded, taxpayers have to deal with several interpretational and procedural issues. Adding to the complexity is plethora of judicial rulings on these issues. This is a cause of concern both for the taxpayers and Revenue. While the taxpayers grapple with consequential issues of cash flow, disallowances, interest, penalty and long drew litigation. Revenue, apart from litigation, has to deal with administrative issues of refund processing.
In addition, the numerous compliance requirements add significantly to the compliance cost to the business. This is felt particularly in case of cross border payments. In case of non-residents there are further practical difficulties of extra- territorial application of the provisions, compliances and availability of Treaty benefits to deliberate on various intricate provisions of Tax Deduction at Source (TDS) as per the following schedule:
Need has been felt to deliberate on key issues on the various provisions and new developments relating to TDS. Therefore, ASSOCHAM with the support of Ministry of Finance is organizing a Series of Seminar on Tax Deduction at Source (TDS) in Mumbai, Hyderabad and Kolkata
Date, Time & Venue:
City
Date
Time
Venue
Mumbai
22nd January, 2013
09.30 am - 4.30 pm
Ramada Plaza Palm Grove, Juhu Beach, Santa Cruz West, Mumbai
Hyderabad
6th February, 2013
Katriya Hotel & Towers, 8, Raj Bhavan Road, Somajiguda, Hyderabad
Kolkata
22nd February, 2013
Hotel Hindustan International (HHI), 235/1, A J C Bose Road, Kolkata
Government Officials:
Eminent Speakers:
Issues to be discussed:
Who should attend? The Seminar is targeted at: CEOs, CFOs, Tax Experts, Middle & Sr. Level Officers dealing in Taxation in the corporate world as well as practicing CA, CS, CWA and other related professionals, Trade & Industry, Government, Public Sector Units, Consultancy Organizations, Funding Agencies, Corporate Lawyers, Banks & Other Financial Institutions, FTOs
Registration Fees:
Online Registration Form: http://www.assocham.org/events/evreg.php?id=819
The Associated Chambers of Commerce and Industry of India ASSOCHAM Corporate Office, 1, Community Centre Zamrudpur Kailash Colony, New Delhi - 110 048 Phone: 46550555 (Hunting Line) Fax: 46536481/46536482 46536497/46536498 Email: assocham@nic.in Website: http://www.assocham.org/events/showevent.php?id=819
Download Registration Form
