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National Seminar on Right to Education: Issues and Challenges

The Faculty of Law, Maharaja Sayajirao University of Baroda is hosting a National Seminar on "Right to Education: Issues and Challenges" as a part of the celebrations of the 150th birth anniversary of Maharaja Sayajirao Gaekwad III

Date: 16th February, 2013

Maharaja Sayajirao Gaekwad III, ruler of the erstwhile Baroda State was not only a just and noble king but also a visionary and a social reformer. He heralded various social reforms, advocating the cause of education for women and fought against social evils prevalent in the society by practice and not by preaching.

Maharaja Sayajirao Gaekwad III, recognized the fact that education would not only emancipate women, but would also help society transcend the various barriers that stops us in imbibing the true spirit of mankind. This realization made him a champion crusader of 'Education for all', for education would make the State, the Nation and the World, a better place to live in. This dream of Maharaja Sayajirao Gaekwad III, was brought to fruition by Maharaja Pratapsingh Gaekwad, when he founded the Maharaja Sayajirao University of Baroda in 1949.

To join us in our humble tribute to this great educationist-reformer Maharaja, we invite papers and participation from academicians, policy makers and students in the field of Education, Law, Political Science, Sociology, Social Work and other relevant fields, on the focus areas mentioned below -

Key focus Areas:

  1. Commercialization of Education
  2. Education and Law
  3. Right to Education: Myth or Reality

Submission Guidelines:
All submissions should be in the following format-

  • Font size: 12 pts
  • Font type: Times New Roman
  • Line spacing: 1.5

Important Dates:

Abstract (250 words):

16th January, 2013

Confirmation of abstract selection:

18th January, 2013

Submission of full paper (4000 words):

27th January, 2013

Acceptance of full paper:

1st February, 2013

Last date for registration:

2nd February, 2013

Abstracts and full papers to be sent to sayajilaw@gmail.com

Contact:
Ms. Tara Bulusu
Phone: +91-9824411517

Dr. Pinaky Shah
Phone: +91-8980453630

Ms. Rekha Singh
Phone: +91-9898958602

Dr. Rakhi Sinha
Phone: +91-9624811772

Ms Neha Banatwala
Phone: +91-9228885411

Ms. Urvi Buch
Phone: +91-9898582986

Email: sayajilaw@gmail.com, bsls.msu@gmail.com
Website: http://www.msubaroda.ac.in/

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