Online Program on Competition Law
'Rostrum' is an online law academy dedicated towards promoting research and learning in the field of law by providing world class legal education services. Rostrum has launched a two weeks online program on competition law.
The program covers various important aspects of competition laws in 5 modules which will be delivered online. This program is really helpful for law students and professionals from the industry to increase their knowledge and understanding on the subject.
This is to be noted that all the courses run by Rostrum are accredited by International Accreditation Organization. It implies that the modules and the course contents delivered to the students are of high standards and are globally recognized. Please visit: www.iao.org for more info about our accreditation.
Overview:
Course Duration: 2 Weeks
Hours of Study: 10
Modules: 5
Test: Online (2 Hours, 100 Marks, Objective)
Important Dates:
Early Bird Registration Deadline: |
12th January, 2013 |
Registration Deadline: |
17th January, 2013 |
Allotment of Login Credentials: |
20th January, 2013 |
Course Starts: |
25th January, 2013 |
Course Ends: |
7th February, 2013 |
Online Test: |
8th - 10th February, 2013 |
Modules:
Module I: Introduction
- History and Evolution of Competition Law
- Scope of Competition Law
- Objectives of Competition Law
Module II: Important Aspects of the Competition Act, 2002
- Anti Competitive Agreements
- Abuse of Dominant Position
- Prohibition of Abuse of Dominant Position
- Combination & Regulation of Combinations
Module III: CCI and DGIC
- Competition Commission of India - Composition, Duties, Powers and Functions
- Director General to Investigate Contraventions- Duties and Functions
Module IV: Competition Law in Various Sectors
- Competition Advocacy and Government of India Policy
- Cross Border Mergers and Applicability of Indian Competition Law
- IPR and Competition Law
- Trade Associations and Competition Law
- Infrastructure Sector and Competition
Module V: International Aspect
- Comparative Analysis: EU, US and India
Course Fee:
- Early Bird Registration Fee: Rs. 1750 (before 12th January, 2013)
- Normal Registration Fee: Rs. 2350 (till 17th January, 2013)
Online registration form:
http://rostrumlegal.in/admission-online-program-competition-law/
Contact:
Phone: +91 82 23 988007
Email: info@rostrumlegal.in
Website: http://rostrumlegal.in/
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