International Conference on Law & Justice 2013 (ICLJ 2013)
The International Center for Research & Development (ICRD) invites you to participate in the International Conference on Law & Justice 2013.
Date: 24th - 25th June, 2013
Venue: Galadari Hotel, Colombo, Sri Lanka
The Conference is an opportunity for academics, practitioners, PhD students to come together, exchange ideas, and discuss emerging issues in public & private law. Academic, peer reviewed papers - these papers will be peer reviewed by members of the scientific committee and other independent reviewers and will be published in the edited conference proceedings with ISBN number.
All papers will also be published in several leading international journals. Case studies, abstracts of research in progress, as well as full research papers will be considered for the conference program for presentation purposes. However, only complete papers will be published in the proceedings.
Topics:
Aviation law |
Cyber law |
Law of energy |
Law of Lands |
Human rights law |
Environmental law |
Corporate finance law |
Labour law and social policy |
Taxation law |
Transport law |
Public contract law |
Criminal law |
Tourism law |
Banking and investment law |
Competition law |
Law of the Sea |
Public law fundamentals |
Immigration law |
Law of international regulations |
Procurement and business regulations |
International economics and trade law |
Media law |
Web science, ePrivate policy |
Jurisdiction and judgments |
Intellectual property law |
Property ownership, and real estate |
Legislative and regulatory affairs |
Family law |
Contract law |
Torts |
Wills and estates |
Jurisdiction of the courts |
Conflict of law |
Competition Law |
International judicial assistance |
Employment and labour Law |
Abstract:
There is a limit of one contributed submission per registered author. Abstracts should be submitted via e-mail to abstract@lawconference2013.com
Important Dates:
Abstract submission deadline: |
15th February, 2013 |
Abstract acceptance notification: |
Within two weeks |
Early Bird Registration: |
15th March, 2013 |
Conference registration final deadline for presenters: |
30th March, 2013 |
Draft paper Deadline: |
15th April, 2013 |
ICLJ 2013: |
24th - 25th June, 2013 |
Post Conference tour: |
26th June 2013 |
Proceedings:
The Law & Justice 2013 papers will be published in to proceedings (Online with ISSN number) and the best papers selected from the registered participants will be forwarded to the reputed journals.
Contact:
Conference Convener
Email: prabhath@theicrd.org
Conference Secretariat,
ICLJ 2013, #858/6, Kaduwela Road,
Thalangama North, Sri Lanka
Tel/Fax: +94 112 744306
Hotline: +94 777 799915
Email: info@theicrd.org, registration@lawconference2013.com
Website: http://www.lawconference2013.com/
Download Registration Form, Abstract Template