Alliance College of Law, Alliance University - Admission 2013
Applications are invited from eligible candidates for admission to B.A., LL.B. (Hons.) and BBA, LL.B. (Hons.) at Alliance College of Law, Alliance University.
B.A., LL.B. (Hons.) Bachelor of Arts, Bachelor of Law
Eligibility:
10+2 or equivalent examination from any recognized Board with a minimum of 50% marks in aggregate (45% for SC/ST candidates). The maximum age limit for candidates is 20 years as on 1st July, 2013 (22 years for SC/ST candidates).
Application Form:
The Application Form and Prospectus for the Bachelor of Arts, Bachelor of Law (Honors) can be obtained from the Office of Admissions on payment of Rs.1,000/- (rupees one thousand only) in cash or through demand draft drawn in favour of "ALLIANCE COLLEGE OF LAW" payable at Bangalore.
Selection Process:
- A high score in CLAT/LSAT/ACLAT
- Personal Interview
Alliance College of Law, Alliance University also uses other parameters such as scholastic and extracurricular record for admission. The final selection of the candidate will be based on the overall performance in the Admission Selection Process.
BBA, LL.B. (Hons.) Bachelor of Business Administration, Bachelor of Law
Eligibility:
10+2 or equivalent examination from any recognized Board with a minimum of 50% marks in aggregate (45% for SC/ST candidates). The maximum age limit for candidates is 20 years as on 1st July, 2013 (22 years for SC/ST candidates).
Application Form:
The Application Form and Prospectus for the Bachelor of Business Administration, Bachelor of Law (Honors) can be obtained from the Office of Admissions on payment of Rs.1,000/- (rupees one thousand only) in cash or through demand draft drawn in favour of "ALLIANCE COLLEGE OF LAW" payable at Bangalore.
Selection Process:
- A high score in CLAT/LSAT/ACLAT
- Personal Interview
Alliance College of Law, Alliance University also uses other parameters such as scholastic and extracurricular record for admission. The final selection of the candidate will be based on the overall performance in the Admission Selection Process.
The Commencement of the course - B.A., LL.B. (Hons.)/ BBA, LL.B. (Hons.) at the Alliance College of Law would be on 29th August, 2013.
Infrastructure:
Alliance University has magnificent infrastructure, comparable to the best in the world. Some of the outstanding features include:
- Magnificent infrastructure-comparable to the best in the world
- Spacious seminar halls with excellent acoustics for interactions with practitioners and other professionals
- Amphitheater classrooms
- State-of-the-art ambience created by the appropriate use of technology
- An information technology backbone for seamless integration
- An excellent library with unmatched brilliance and aesthetics
- Halls of residence for students
- Residential accommodation for faculty and staff
- A food court built to the highest standards of hygiene
- Administrative block
- Departmental Stores
- Fitness center
- Recreational Facilities
- Healthcare center, and
- Many more features that provide a unique learning and living experience to all residents
In short, the campus provides an ideal environment for young minds to explore new ideas, and encourages creativity and independent thinking, even as it facilitates faculty to engage in research that combines both rigor and relevance; the staff to cultivate empathy toward students, and for all to develop the twin qualities of a life-long yearning for learning and a compassionate and caring attitude towards fellow human beings.
Campus Photos:
Contact:
Ms. Surekha Shetty
Chief Admissions Officer
Alliance College of Law, Alliance University
Chikkahagade Cross, Chandapura –Anekal Main Road
Bangalore - 562106, Karnataka
Phone: 080-309380001-5, +91-9845117152
Email: acol@alliance.edu.in, surekha@alliance.edu.in
Website: http://law.alliance.edu.in
Download Brochure, Application Form
