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Workshop on Commercialization Aspects of IPR

IAN Incubator has initiated a series of workshops for entrepreneurs across different cities to educate aspiring entrepreneurs and start-ups on challenges faced by them and help them in tackling these challenges better. "Commercialization Aspects of IPR" is the next workshop in the series. This workshop will educate students, start-ups, entrepreneurs & aspiring entrepreneurs on the Relevance of IPRs such as Patents, copyrights, trademarks etc and emphasize on its significance for growth of high-potential next-gen start-ups especially in the knowledge economy.

IAN Incubator is established by Indian Angel Network (IAN), India's largest group of angel investors with the support of the Department of Science and Technology to help innovators and start-up technopreneurs convert their innovative technology/business ideas into investible ventures. The IAN Incubator is uniquely positioned to provide investor and industry connects, business mentoring, technical assistance, investment and IP advisories embedding a rich training and development program.

IAN Incubator differentiates in its offering from other players in terms of Quality of Mentoring, Deep understanding of start-ups business lifecycle, Improve the ability of start-ups to attract funds and a very effective core team with track record of start-ups development. The incubator focuses on a range of areas including are Software and Hardware, Patentable Products, Gaming & Animation, Internet/Web technologies, Telecom, Mobile/VAS, Cloud Computing, Cleantech, Healthcare, Retail and Education technologies.

Speaker

Sameer Rastogi, Partner, India Juris: Mr. Rastogi has more than 14 years of experience on advising and representing clients from almost all the major countries in various business sectors. His membership includes International Bar Association-UK, World Jurist Association-USA, European Association of Lawyers (AEA) - France, Indian Council of Arbitration and Indian Venture Capital Association. He is also president of Society for Technology & Intellectual Property (STIP). He is practicing Advocate and also a registered Patent & Trade Mark Attorney. India Juris is a full service International Law Firm having expertise in Business, Corporate, Litigation, Arbitration and Intellectual Property Laws. India Juris has won 'Firm of the Year' award in Labor and Employment category in IFRL Asia Law India Awards 2010.

Date: 27th Nov, 2010
Place: Delhi

Registration fees: Rs. 250 per delegate

To register for the workshop, send an email to workshops@indianangelnetwork.com or call at +91-11-40755717.
Limited seats and are purely on a first come first serve basis.


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