AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



29th All - India Inter-University Moot Court Competitions 2013

Bar Council of India Trust has decided to hold the next All-India Inter-University Moot Court Competitions in association with the "Mody Institute of Technology & Science, (Deemed University) Faculty of Law, Lakshmangarh, Rajasthan.

Date: 2lst - 23rd February, 2013
Venue: Mody Institute of Technology & Science, Rajasthan

Please note that only the Universities are eligible to sponsor teams consisting of Three Students (two mooters and one researcher).

Law colleges outside the Universities must get in touch with the Universities to which they are affiliated and get their nominations sent through Deans/Registrars. The nominations received from the law colleges directly (instead of through the University) will not be entertained. Only law students studying the LL.B courses are eligible to contest.

Those universities who have more than one Law College may organize a selection contest in order to select the representative team of two law students.

Contact:
Dr. Sonia Jain
Assistant Professor Faculty of Law MITS
Phone: +91-9413659737
Email: drsoniajain@rediffmail.com

Dr. Vishal Guleria
Assistant Professor Faculty of Law MITS
Phone: 07597582624
Email: dr.vishalguleria@gmail.com

Faculty of Law, Mody Institute of Technology & Science,
Lakshmangarh - 332311, Rajasthan
Phone: 01573 - 22587
Email: mootcourt.folmits@mitsuniversity.ac.in
Website: www.mitsuniversity.ac.in

Download Notification

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement