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Certificate Course on Modern Law of Transfer of Property

'Rostrum' is an online law academy dedicated towards promoting research and learning in the field of law by providing world class legal education services. We are operational to render excellent add on courses to students & professionals from various fields like law, management, economics etc.

The Certificate Course on Modern Law of Transfer of Property has been developed in a simplified and interactive manner so as to make the students learn the important topics of the subject easily.

The duration of course is three months and it has been divided into following modules to cover up all the important aspects of the subject in the given time frame:

  • Introduction to the Transfer of Property Act, 1882
  • General Principles of the Law of Transfer of Property
  • Sales of Immovable Property
  • Mortgages of Immovable Property & Charges
  • Leases of Immovable Property
  • Exchanges, Gifts, Transfers of Actionable Claims.

Students will receive a Study Material by post consisting of the above mentioned modules. The course will be conducted online and students will have access to discussion forums, online study materials in the course website.

The course module has been prepared by Rostrum under the guidance of Prof. (Dr.) G. P. Tripathi, Director, MATS Law School, Raipur.

Who can pursue?
The course is helpful for the students of Indian Universities pursuing various law courses. The candidates preparing for P.C.S. (J) and H.J.S. in different states and Advocates practicing on Civil Side can take an advantage through this course.

Important Dates:

Last Date for Enrollment:

15th January, 2013

Allotment of Access to Website:

26th January, 2013

Date of Commencement:

1st February, 2013

Date of Completion:

30th April, 2013

Online Examination:

4th & 5th May, 2013

Course Fees:

  • Students: Rs. 5000/-
  • For Professionals: Rs. 7000/-

Examination:
After completion of three months an online examination will be conducted in course website. The duration of examination will be three hours, it shall consist of 100 multiple choice questions. The candidates who complete the exam with more than 50% score will be awarded the certificate of completion of course. Those who fail to achieve the minimum score in first attempt will have to reappear for the exam.

Contact:
Phone: +91-82-23988007
Email: info@rostrumlegal.in
Website: www.rostrumlegal.in

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