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Unable to download AIBE admit card? BCI offers solution & increases bar exam centers to 59

The Bar Council of India (BCI) has published the full list of 59 All India Bar Exam (AIBE) test venues - increased from 44 venues in the first exam - and clarified that those examinees who have been unable to download their admit cards, could sit the exam after showing four documents. The list of exam centers was published on the official AIBE website and sets out 59 venues.

The AIBE website also made further allowance for candidates who were unable to download their admit cards over the website, by allowing them to turn up at "the nearest centre" with proof of their application

In case admit card is not found in the database due to any unavoidable reasons such as late or non receipt of form or incomplete form while the candidate has proof of application submission then please take out a print of the undertaking and reach the nearest center along with:

  1. Copy of the application form and
  2. Bank challan copy and
  3. State bar council enrollment number and
  4. Valid ID proof

Download Undertaking for Provisional Entry in Examination, List of Examination Centers

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