CELPD - Certificate Course in Environmental Law and Policy
The Centre for Environmental Law, Policy and Development (CELPD), periodically conducts online certificate courses to fulfill its objective of disseminating knowledge and encouraging awareness in various spheres of environmental law and policy.
Through this bi-yearly distance-learning course students will grasp the general theory of Environmental Law, as well as establish a foundation for further research in this discipline. This course aims to cultivate students' ability to consider and analyze from a philosophical level the vast number of issue concerning environmental law.
The course will be over a period of 6 weeks and will consist of 4 modules. Each module will be emailed to the students on their registered email address sequentially, subsequent to which they will be sent Assessment Papers. On the successful completion of each Assessment Paper, the students will be marked and graded.
On the successful completion of each Assessment Paper, the students will be marked and graded. Only those who score a total of 40% in total will be eligible to receive Certificates. This course is conducted online, but certificates will sent through post. The results of the Course will be announced on the CELPD Website and the Certificates will be dispatched to the registered postal address within 10 days.
Eligibility:
Designed for students, lawyers and non-legal professionals whose interests lie in the environmental field. The Course is aimed at giving a solid foundation and upgrading their skills in environmental policy.
Objectives of the Course:
The course ensures that students are equipped with the analytical foundations, the specific skills and the area knowledge that they will need to provide up-to-date analysis and solutions in a policy setting.
- Provide a historical perspective of environmental law
- To acquire an understanding of the legal, institutional and policy framework which structures and regulates decision-making concerning the environment
- To subject existing procedures and techniques to critical analysis
- Consider emerging trends in the approach to environmental law
- Know the salient provisions of the framework legislation that govern International Environmental Law
- sensitivity to the economic, social and political realities of environmental regulation
- Develop practical skills to facilitate effective engagement with the Environmental Law
Important Dates:
Last date for submission of registration form: |
20th December, 2012 |
Last date for submission of registration fees: |
20th December, 2012 |
Registration confirmation: |
26th December, 2012 |
Course Dates: |
3rd January, 2012 - 12th February, 2012 |
Announcement of result: |
20th February, 2012 |
Dispatch of Certificates for successful participants: |
28th February, 2012 |
Registration Fees:
- Students (UG & PG): Rs. 1500/-
- Professionals & Academicians: Rs. 3000/-
Deadline:
The last date for registration is 20th December, 2012
Contact:
Mr. D. Saha
Email: info@celpd.in, dsaha@celpd.in
Website: www.celpd.org
Download Brochure, Course Contents, Registration Form
