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Negotiation & Documentation for PE, VC and M&A Deals

PE, VC or M&A transactions result in long term partnership between investors and investees. To ensure the partnership remains stable and is successful over such a long period, the elements of the relationship need to be clearly understood, thoughtfully negotiated, carefully documented, and must accommodate the legitimate interests of both the parties involved in a PE, VC or M&A Deals.

The investor would want to make sure its investment is protected, and the company would want to make sure it's able to do business unhindered and that the founders have protected their interests in the venture. This makes Negotiation & Deal Documentation a critical part of any deal transaction. Clear & unambiguous documentation is very significant to establish a win-win situation for the parties involved.

This one day course will identify the practical issues in deal documentation, and create an understanding of the legal processes relating to PE/VC and M & A transactions.

Date: 14th December, 2012
Venue: Intercontinental Marine Drive, Mumbai

Why you should attend?

  • Get the inside track and experienced know-how
  • Learn critical principals of negotiating and drafting
  • Avoid damaging and costly mistakes when drafting your agreements
  • Develop creative, effective and bulletproof documents
  • Understand how to translate the "deal" to paper while avoiding becoming a convict of forms
  • Anticipate and prevent future conflicts through good drafting
  • Receive valuable and useful take-away: precedents, checklists, model agreements

Who should attend?

  • Executives involved in PE/VC and M&A Deals
  • Investment/Fund Managers
  • Directors of Strategic Planning
  • Private Equity & Venture Capitalist
  • Commercial and Investment Bankers
  • Law Firms & Business Consultants
  • Corporate/General/In-house Counsel
  • VPs & Managers from Legal Department
  • Contract Managers/Specialists
  • Managing Directors and Senior Management
  • CFOs and Finance Executives
  • Executives of M & A Team

Registration Fees:
The standard fees is INR 18000 plus 12.36% service tax
(Early Bird Discount - 20% discount till 6th December'2012 i.e. INR 14,400 + 12.36%)

Contact:
VCCircle Training
Mosaic Media Ventures Pvt Ltd
B-128, First floor, Sector 5
Noida - 201301
Phone: 0120-4171111
Fax No: 0120-4171124
Email: training@vccircle.com
Website: http://training.vccircle.com/node/118

Download Agenda, Registration Form

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