ILI Delhi - Online Certificate Courses in IPR and Cyber Laws
The Indian Law Institute (IL), New Delhi, has invited applications from eligible candidates for admission into the following online certificate courses (three months duration), to be offered in the session commencing from 3rd December, 2012.
- Intellectual Property Right and Information Technology in the Internet Age:
This course will cover the basic laws of Patents, Copyright, Trademarks and Management in IPRs
Eligibility:
Anyone who is pursuing / has pursued diploma or degree after 10+2 and has access to computer and Internet can apply
- Cyber Laws:
This course will cover the fundamentals of Cyber Law and Cyber World, Regulatory Framework, Cyber Crimes and E-Commerce
Eligibility:
Anyone who is pursuing / has pursued diploma or degree after 10+2 has access to computer and Internet can apply
Duration:
3 Months (commencing w.e.f. 3rd December, 2012)
How to Apply?
Interested candidates can download the application form from the institute's website: http://www.ili.ac.in/. The hard copy of the duly filled application form, along with a DD of Rs 4000 drawn in favor of "The Indian Law Institute" payable at New Delhi, should be sent to the Registrar, Indian Law Institute, Bhagwan Dass Road, New Delhi - 110001, on or before the last date mentioned below. For more information regarding admission, eligibility criteria and application procedure, candidates can visit the institute's abovementioned official website.
The last date for submitting application form is 30th November, 2012
Fees:
Rs. 4,000/- (Four Thousand only); 100 US$ (for foreign students)
Online Payment:
http://www.ili.ac.in/payment.html
Contact:
The Indian Law Institute
Bhagwan Dass Road, New Delhi - 110 001
Phone: 011-23387526, 011-23382190
Fax: 23782140
Email: e_ipr@ilidelhi.org, e_cyber@ilidelhi.org, ili@ili.ac.in
Website: http://www.ili.ac.in/
Download Application Form for Intellectual Property Rights, Application Form for Cyber Laws