National Seminar on Media and Law Interface: Issues and Challenges
The Centre for Criminal Justice Administration of Dr. RML National University is organizing a National Seminar on Media and Law Interface: Issues and Challenges.
Date: 28th - 29th December, 2012
Venue: Seminar Hall, Dr. Ram Manohar Lohiya National Law University, Lucknow
Sub-themes:
The seminar would have the following sub-themes:
- Role of Corporate Media in the Largest Democracy of the World: An Appraisal
- Media Trial: Pros and Cons
- Regulation of Media in India: In Search of a Viable Regulatory Mechanism
- Freedom of Press vis-a-vis Right to Privacy: Drawing the Boundaries
- Investigative Journalism and the Law
- Role of Media in Crime Prevention
The above sub-themes are only indicative and participants may choose any other topic for research/ paper presentation within the scope of the seminar.
Level of Participation:
- Distinguished members of the Bench and Bar
- Media Professionals including Editors and Journalists
- Academicians
- Jurists
- Civil Society Groups
- Students
Number of Participants:
The expected number of participants in the seminar is approximately hundred, out of which fifty would be out station participants.
Deadline:
The last date for registration is 24th December, 2012.
Contact:
Dr. Ram Manohar Lohiya National Law University,
LDA, Kanpur Road Scheme,
Lucknow - 226012, U.P.
Phone: 0522-2425902-904, Ext. 105, 148, 211
Fax: 0522-2425901
Email: medialawseminar@gmail.com
Website: www.rmlnlu.ac.in
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