National Seminar on Law, Policy and Regulation on Civil Aviation in India: Contemporary Issues and Challenges
The Tamil Nadu Dr. Ambedkar Law University, Chennai P.G. & Research Studies, Department of International Law and Legal Order is organizing a one day National Seminar on "Law, Policy & Regulation on Civil Aviation in India: Contemporary Issues and Challenges" on the eve of International Civil Aviation Day.
Date: 7th December, 2012
Venue: Auditorium, P.G. and Research Development Block, The Tamil Nadu Dr. Ambedkar Law University, Chennai
Themes of the Seminar:
The broad objectives of the seminar are:
- To examine the contemporary issues on the Civil Aviation in India;
- To evaluate the report of working group on civil aviation in the formulation of 12th Five year plan 2012-2017;
- To analyse the proposed suggestions for Civil Aviation laws with that of ICAO, GATS and other International Conventions;
- To analyze the safety and security measures in the Civil Aviation;
- To throw light on the emerging Environmental issues and regulation of Civil Aviation in India;
- To study the Airline liability, Insurance, leasing, tax implications in the Civil Aviation;
- To examine a legal framework for the Regulatory authority of Civil Aviation in India;
- To analyze the importance of the role of egovernance in Civil Aviation.
Sub- Themes:
- Aviation Safety & Security
- Aircraft Manufacturer Liability
- Airline Liability and Insurance
- Development of Civil Aviation through PPP model
- Promotion of Aviation Tourism
- Use of IT in Civil Aviation
- Passenger/Consumer friendly regulation in Civil Aviation
- Government Regulation, Bilaterals, and the Liberalization of Air Transport
- Emerging Environmental Issues, Green Field and Energy Efficient Airports
- Emerging legal issues in acquisition of Lands for Airports and its infrastructure
- Financing of, and Foreign Direct Investment in, Aircraft, Airlines, Airports
- Setting Up of Aviation Security Force Need to promote higher education in Civil Aviation
- Need for disabled friendly law and policy in Civil Aviation
- Need for Ombudsmen in Civil Aviation
- Competition Law and Civil Aviation
Registration:
The registration form can be downloaded from www.tndalu.ac.in. The details of the registration fee are as follows:
Student and Research Scholar |
Rs. 300/- |
Faculty Members |
Rs. 500/- |
Others |
Rs. 750/- |
The Registration fee includes registration and background material, refreshment and food during the seminar. It does not include the cost of accommodation and travel. Registration fees must be paid by demand draft drawn in favour of the Registrar, The Tamil Nadu Dr.Ambedkar Law University and payable at Chennai.
Call for Papers:
An abstract of not more than 300 words including the paper title, name of author/s and designation should be sent on or before 20th November, 2012. The full research paper shall be 3000-5000 words including footnotes in MS-Word 2007, Times New Roman - 12 with 1.5 line spacing; Footnote -10 in Bluebook 19 th edition format with single spacing on A4 size paper and a soft copy should be sent by e-mail to Seminar Director Dr. V. Balaji at internationallawseminar@gmail.com on or before 30th November, 2012. An advisory committee consists of faculty members shall scrutinize the abstract and the Full paper.
Important Dates:
Seminar |
7th December, 2012 |
Submission of Abstract |
20th November, 2012 |
Submission of Full Paper |
30th November, 2012 |
Last date for registration |
30th November, 2012 |
Contact:
Dr. V. Balaji
Associate Professor, P.G. Dept. of International Law,
The Tamil Nadu Dr. Ambedkar Law University,
"Poompozhil", 5, Dr. D.G.S. Dinakaran Salai,
Chennai - 600 028, Tamil Nadu
Phone: +91-9444077703
Email: internationallawseminar@gmail.com
Website: http://www.tndalu.ac.in
Download Brochure, Registration Form
