3rd National Conference on Intellectual Property Rights
Today Intellectual property (IP) is a key consideration in day-to-day business decisions. New products, brands and creative designs appear almost daily in the market and are the result of continuous human innovation and creativity.
While Indian industry has been increasingly realizing the importance and benefits of IP creation and protection, the Indian Government has been doing their best in creating conducive environment by upgrading infrastructure and bringing in policy level initiatives in the country which has resulted in sweeping changes in IP culture and administration in the Country.
Date: 30th November, 2012
Key Issues of the Conference:
- An overview of recent changes in patent regimes in India - Electronics, IT & Engineering Sector
- Scope and nature of the patent surge - A view from IT & Electronics Industry
- IP protection, policies & best practices
- Innovation process management in research Institution
- Promoting the use of IP Instruments by SMEs
- Changes in patent regimes
- Legal challenges to patent validity in India
- Patenting trends across Industry
- Technology Licensing
- Innovation process management in research Institution
Who can attend?
- Chief Executive Officers (CEO's) and Managing Directors
- Directors of Legal
- Law Attorneys
- Patent Agents
- Patent Litigators & Managers
- IP Managers
- Legal Heads
- Company Secretaries
- Trademark Attorneys and representatives of Law Firms
- Engineering
- IP Investors
- Patent Agents
- Attorneys & IP Consultants
- Marketing & Finance Head
- Professionals in Legal Domain related to various Technologies
- Finance & Risk
- Management Groups
- Management & Research Institutions
- Research & Development Scientists in IP or IP-related areas
- Academicians & Faculty
- Law Students
Registration Fees:
Rs. 4,000/- Per Delegates. 10% discount for 2 or more delegates from the same Organization. 50% Discount for Government / PSU officials and our members
Contact:
Mr. R.K. Bhasin
Phone: +91-9999917406
Email: rkbhasin@assocham.com
Ms. Satnam Kaur
Phone: +91-9871852235
Email: satnam.kaur@assocham.com
Mr. Jitendra Kumar Sharma
Phone: +91-9717189134
Email: jitendra.sharma@assocham.com
Mr. Abhishek Saxena
Phone: +91-9971975142
Email: abhishek.saxena@assocham.com
Mr. Vivek Agrawal
Phone: +91-8826759956
Email: corporate@assocham.com
The Associated Chambers of Commerce and Industry of India
1, Community Centre Zamrudpur,
Kailash Colony, New Delhi - 110 048
Phone: 46550555 (Hunting Line)
Fax: 46536481/46536482 46536497/46536498
Email: assocham@nic.in
Website: www.assocham.org
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