19th M.C. Chagla Memorial Government Law College National Moot Court Competition
This venerated moot court competition is instituted in the memory of late Mr. M.C.Chagla who was a renowned Indian jurist, diplomat, and Cabinet Minister and who had also served as the Chief Justice of the Bombay High Court. The Moot Court Association of Government Law College in association with the M. C. Chagla Memorial Trust has been hosting the M. C. Chagla Memorial Government Law College State Moot Court Competition for several years.
Owing to the overwhelming response that the Moot Court Association has been receiving from law colleges across Maharashtra, the 18th edition of the Competition has been made National and will now witness 14 of the Best Law Schools in the country compete to win the coveted trophy.
The rounds of the competition are judged by eminent professors and practicing lawyers of the Bombay High Court with the Finals being judged by sitting judges of the Bombay High Court. The case study of the competition is based on Constitutional Law.
Date: 12th & 13th January, 2013
Official Rules:
Each team shall comprise three (3) members only, consisting of two (2) speakers and one (1) researcher. Participation is restricted to bona-fide law students either enrolled in the 3-year L.L.B Law course or the 5-year integrated Law course.
Invitation for the Competition shall be extended to 30 Colleges/Universities subject to a maximum participation of 16 teams on a first-come-first-serve-basis. In the event of any vacancy, invitation for the Competition shall be extended to Colleges/Universities that put in an official request for participation by emailing the same to mca@glcmumbai.com.
Accommodation:
Accommodation and Certification shall not be provided to a fourth team member. Accommodation shall be provided for the 12th and 13th nights of January 2013 only.
Registration:
The duly filled Registration Form must be scanned and sent via email to mca@glcmumbai.com on or before 30th November, 2012.
Submission of Memorials:
All teams must submit Memorials/Written Submissions for both sides (Petitioner & Respondent) for each Moot Proposition. Thus each team will submit 4 Memorials in to, i.e., one Petitioner and one Respondent Memorial for Moot Proposition A and one Petitioner and one Respondent Memorial for Moot Proposition B. All teams must send six (6) copies of the Memorial for each side for both Moot Propositions [24 in all] along with a CD containing the soft copies of the four memorials in Read-Only Microsoft Word Format by 5:00 p.m. IST on 20th December, 2012 to the following address:
The General Secretary
Moot Court Association
Government Law College
'A' Road, Churchgate
Mumbai - 400 020
Important Dates for Registering Teams:
Last date of Registration |
30th November, 2012 |
Last Date for seeking clarifications regarding the Moot Proposition |
10th December, 2012 |
Deadline for Submission of Memorials |
20th December, 2012 |
Intimation of side for the Preliminary Round |
5th January, 2013 |
Rounds of the Competition |
12th - 13th January, 2013 |
Contact:
Ms. Ayushi Anandpara
Phone: +91-9833144496
Ms. Madhavi Doshi
Phone: +91-9769279391
The General Secretary
Moot Court Association
Government Law College
'A' Road, Churchgate
Mumbai - 400 020
Phone: 022 - 22041707
Email: mca@glcmumbai.com, mcaglc@gmail.com, dmh.glc@gmail.com
Website: http://www.mcaglc.org
Download Moot Problem, Rules
