7th Annual Asian ITechLaw Conference on February 3 and 4, 2011
ITechLaw is proud to present the 7th Annual Asian ITechLaw Conference on February 3 and 4, 2011 in India's high technology capital - Bangalore, India. Come and see for yourself why this conference is one of India's most prestigious and well attended conferences among legal professionals focused on industries that rely on information technology to drive their businesses. This conference will focus on the latest regulatory, commercial and technology law issues being faced by emerging and growth industries in India and Asia as well as the U.S. and Europe.
This 7th Annual ITechLaw Asian Conference, will explore the latest regulatory, commercial and technology law issues being faced by emerging and growth industries in India and Asia, including software development, telecommunication, banking, entertainment, and semiconductors. Often seen through comparative analysis of global trends, the Conference program is designed to satisfy the needs of both a veteran and a young lawyer alike. You will learn the latest from the experts in the field, and you are sure to receive the high calibre of information that you, your firm and your clients demand.
The Co-Chairs for the Conference are developing several interesting programs that will both introduce you to emerging areas of law and practice as well as help improve your professional skills and expertise. There will be abundant opportunities to network with regulators, judges and lawyers from India, as well as from the rest of Asia, Africa, Europe, Oceania, North America and South America.
The Travelling Fellowship Award will again be awarded to a young Indian lawyer (in house or practicing attorney), giving him or her the opportunity to travel and work with several prestigious law firms in Europe and possibly in the USA.
Venue: This year's conference will once again be held in Bangalore, India's high technology capital. February 3-4, 2011, Hotel Taj West End - Bangalore, India.
ITechLaw welcomes young and experienced lawyers, first-time attendees, judges, regulators, law students, finance, human resources, and other professionals. In addition to excellent programming, take advantage of building and growing your network of relationships internationally through some very enjoyable social events planned through the conference. Beyond obtaining insights and connections from the conference itself, the Gala Dinner provides an opportunity to sample Indian cultural events with your colleagues, and is an annual highlight for all who attend.
Confirmation will be issued only after receiving Full Delegate Fees.
Resident Indian Delegates
Fees Details |
|
Early Bird valid till Dec 15, 2010 |
Early Bird valid till Jan 15, 2011 |
1-2 Delegates |
Rs. 11,000 |
14,000 |
3-5 Delegates |
Rs. 10,000 |
13,000 |
6+ Delegates |
Rs. 9,000 |
12,000 |
Regular Fees Rs. 15,000 after January 16, 2011 |
Overseas Delegate /Non Resident Indians
Fees Details |
|
Early Bird valid till Dec 15, 2010 |
Early Bird valid till Jan 15, 2011 |
1-2 Delegates |
$ 600 |
$ 750 |
3-5 Delegates |
$ 540 |
$ 675 |
6+ Delegates |
$ 500 |
$ 625 |
Regular Fees $ 850 after January 16, 2011 |
For more details, visit www.itechlaw-india.com