17th Commonwealth Law Conference
The Commonwealth Law Conference (CLC) is a prestigious event that brings together legal practitioners from all over the Commonwealth to debate current issues affecting practice and the profession, exchange views and experiences with colleagues and get up to date with the latest commercial products and services.
The 17th Commonwealth Law Conference will take place in Hyderabad, India from 5 - 9 February 2011 and it is anticipated that over 1,000 lawyers, judges, and legal academics from 54 Commonwealth countries will attend. The theme of the conference is 'Emerging Economies and the Rule of Law: Challenges and Opportunities' and the diverse business programme will cover human rights and the rule of law, corporate and commercial law and the legal and judicial professions.
The theme of the conference is 'Emerging Economies and the Rule of Law: Challenges & opportunities'. The subjects discussed during the Conference amongst others will be Human Rights & Rule of Law; Corporate & Commercial Law; Federalism; Free & Fair Elections; Judicial Independence & Accountability. We've included current trends in the areas of Human Rights; Corporate & Commercial Law; The Legal & Judicial profession and other contemporary legal topics, addressed by some of the finest legal minds in the world today. In addition to the main event a range of exhibitors will provide further information and services of interest to today's legal professionals.
The Conference will be addressed by the Chief Justices & Judges of Commonwealth jurisdictions, including Canada, Caribbean, UK, Africa, India, Pakistan, Bangladesh, Sri Lanka, Malaysia, Singapore, Australia & New Zealand.
LAW STUDENTS ARE NOT ABLE TO ATTEND THIS CONFERENCE
Registration for Indian Delegates
Registration Fees- CLA Member |
Until 17th Dec, 2010 |
After 17th Dec, 2010 and before 26th Jan, 2011 |
After 26th Jan, 2011 onsite |
CLA members from India (Senior Counsel) |
34,400 INR |
40,850 INR |
47,085 INR |
CLA members from India (Non Senior Counsel) |
19,350 INR |
26,000 INR |
32,250 INR |
Special 2 Day Rate - CLA Members from India (Non Senior Counsel Members)* |
12,040 INR |
13,760 INR |
15,910 INR |
Young Lawyers Rate (applicable to those that have been admitted to the profession within the last 5 years) |
25% Discount on all of the above prices |
Accompanying Guest (per person) |
12,000 INR |
12,000 INR |
13,900 INR |
Gala Dinner (Optional) |
4085 INR |
Registration for Local Delegates (Bangladesh, Maldives, Pakistan, Sri Lanka)
Registration Fees - Non Member |
Until 17th Dec, 2010 |
After 17th Dec, 2010 and before 26th Jan 2011 |
After 26th Jan, 2011 onsite |
Participants from India (Senior Counsel) |
38,700 INR |
45,150 INR |
51,815 INR |
CLA members from India (Non Senior Counsel) |
21,500 INR |
28,000 INR |
34,615 INR |
Special 2 Day Rate - Participants from India (Non Senior Counsel )* |
12,900 INR |
15,050 INR |
17,200 INR |
Young Lawyers Rate (applicable to those that have been admitted to the profession within the last 5 years) |
25% Discount on all of the above prices |
Accompanying Guest (per person) |
12,000 INR |
12,000 INR |
13,900 INR |
Gala Dinner (Optional) |
4085 INR |
Download Indian Delegates Registration Form, Program Details
