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National Seminar on Economic Reforms, Economic Liberalisation and FDI

Indian economy had experienced new economic reforms with emphasis on Liberalisation, Privatisation and Globalisation (LPG) model of development since 1991.The reforms were launched to usher into a fastest growing as well as globally competitive economy. The reforms shunned India the traditional path of self reliance policies of economic development with the consequent restrictive form of governance.

In this backdrop National University of Study and Research in Law (NUSRL), Ranchi has taken the initiative to conduct a two-day national seminar, to be held at Ranchi on 8-9 February, 2013 with the help of Academicians, Government Officials, Corporate personnel and student fraternity to have a useful discussion on Economic Reforms, Economic Liberalisation and FDI so as to find out the proper guideline without hampering the growth process of the country.

Date: 8th -9th February, 2013

Sub-Themes:

  • Economic Reforms in India: An Overview
  • Economic Liberalisation: Law practice in India
  • Economic Liberalisation: Role of FDI in shaping different sectors of Economy
  • Economic Liberalisation: Challenges ahead

Who can attend?
Interested scholars, academicians, journalists and other professionals may participate in the afore-mentioned two-day national seminar.

Registration Fee:

Single Author

Rs.1200/

Co Authors (Up to two Co-authors are allowed)

Rs.1000/ each

Students

Rs.800/ each

Students Co-authors (Up to two coauthors are allowed)

Rs.500/ each

Call for Papers:
Participants are requested to send their abstract along with dully filled-in Registration Form and a demand draft towards Registration Fee latest by 23rd December, 2012 on the address mentioned.

Registration form without abstract and demand draft (DD) shall be rejected. Participants shall have to submit their full research paper latest by 25th January, 2013.

Dr. Shweta Mohan
Seminar Director
National University of Study and Research on Law, Ranchi
BIT Polly technique Building, BIT Mesra,
Ranchi -835215, Jharkhand

Submission Guidelines:

  • The paper presenters may submit the abstract of the paper in both hard and soft copy or send online latest by 26th December, 2012. The abstract must not exceed 400 words.
  • The full paper (2500-5000 words only) may be sent (soft copy only) latest by 25th January, 2013.

Travel-Boarding and Lodging:
No TA will be provided to the participants. Accommodation may be provided to the participants on request and availability.

Contact:
Dr. Shweta Mohan
Email: dr.shwetamohan312@gmail.com

National University of Study and Research on Law
BIT Polly technique Building
BIT Mesra, Ranchi-835215
Jharkhand
Phone: +91-8002666858, +91-9608838235, +91-9693383570
Email: sabaribandyopadhyay@gmail.com, alik.banerjee87@gmail.com
Website: www.nusrlranchi.com

Download Brochure, Registration Form

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