National Law Day - Annual Conference by National Bar Association of India
To coincide with the Indian Law Day celebrations, National Bar Association of India (NBAI) is to conduct a two day Annual Conference, titled "National Law Day".
This conference proposes to bring participation from Legal Luminaries, Senior Government Officials, Legal Departments of Fortune 500 companies, International l Law Firms, Senior Lawyers and Judges across the globe. The main goal of the conference is to provide platform for Legal Community to discuss and deliberate on several important international legal issues.
Date: 26th - 27th November, 2012
Venue: Hotel Le Meridien, New Delhi
Registration:
|
Registration Fees |
For Law Students |
INR 4000/- (including participating certificate signed by Former High Court Judge) |
For NBAI Executive Members registered before 1st Oct, 2012 |
INR 4000/- |
For other delegates |
INR 7500 per delegate or US $200 per delegate. (For 2 days). |
The payment can be made either by cheque, DD, Bank transfers or Wire transfer in case of foreign delegates.
Contact:
Ms. Karuna Sharma
Email: karuna_sharma@nationalbarindia.org
Ms. Shilpa Khurana
Email: shilpa_khurana@nationalbarindia.org
For Hotel Stay in Delhi:
Mr. Himanshu Sikka
Email: travels@nationalbarindia.org
National Bar Association of India
81, National Park, Lajpat Nagar,
New Delhi - 110 024
Phone: 9818500162, 9730049704
Fax: 011-41729310
Email: contact@nationalbarindia.org
Website: www.nationalbarindia.org
Download Agenda, Delegate Registration Form, Payment Details
