International Council of Jurists - 2010
Venue:
December 11 & 12, 2010 at Vigyan Bhawan, New Delhi
Organised by :
- International Council of Jurists
- National Human Rights Commission of India
- All India Bar Association
- Indian Council of Jurists
Chief Guest:
H.E. Mr. Hamid Ansari,
Vice-President of India
Schedule of Program
Registration:
Dec 10, 2010 (Friday): 1000-1900 Hrs. Room No. D, Vigyan Bhavan Annexe
Dec 11, 2010 (Saturday): 0800-1000 Hrs. Room No. D, Vigyan Bhavan Annexe
Inaugural Function:
1000-1230 Hrs. Plenary Hall (Ground Floor)
1st Working Session: 1245-1400 Hrs. Hall No. 5 (Second Floor) - Human Rights and Terrorism
2nd Working Session: 1245-1400 Hrs. Hall No. 4 (First Floor) - Police Reforms
3rd Working Session: 1245-1400 Hrs. Hall No. 3 (First Floor) - Enforcement of Cyber Laws
4th Working Session: 1245-1400 Hrs. Hall No. 2 (First Floor) - New Challenges in Intellectual Property Rights
Lunch: 1400-1500 Hrs.
5th Working Session: 1500-1615 Hrs. Hall No. 5 (Second Floor) - Relationship among Judiciary, Legislature and Executive
6th Working Session: 1500-1615 Hrs. Hall No. 4 (First Floor) - Drug Trafficking: Menace to Society
7th Working Session: 1500-1615 Hrs. Hall No. 3 (First Floor) - Regulatory Framework for Public - Private Partnership: A Global Perspective
8th Working Session: 1500-1615 Hrs. Hall No. 2 (First Floor) - International Law and Global Efforts to Combat Threats: Strengthening the Linkage
Tea Break: 1615-1630 Hrs.
9th Working Session: 1630-1745 Hrs. Hall No. 5 (Second Floor) - International Terrorism
10th Working Session: 1630-1745 Hrs. Hall No. 4 (First Floor) - Judicial Reforms in Developing Countries
11th Working Session: 1630-1745 Hrs. Hall No. 3 (First Floor) - Role of Private Sector Hospitals in Healthcare
12th Working Session: 1630-1745 Hrs. Hall No. 2 (First Floor) - Banking and Insurance Laws
Tea Break: 1745-1800 Hrs.
13th Working Session: 1800-1915 Hrs. Hall No. 5 (Second Floor) - Use of Information & Communication Technology in Courts
14th Working Session: 1800-1915 Hrs. Hall No. 4 (First Floor) - World Class Education: Issues and Challenges
15th Working Session: 1800-1915 Hrs. Hall No. 3 (First Floor) - Legal Tussle: International Telecommunication Laws
16th Working Session: 1800-1915 Hrs. Hall No. 2 (First Floor) - Overseas Merger and Acquisitions for Corporate Development
December 12, 2010 (Sunday)
17th Working Session: 0930-1100 Hrs. Hall No. 5 (First Floor) - Freedom of Press
18th Working Session: 0930-1100 Hrs. Hall No. 4 (First Floor) - Construction and Real Estate Industry - Encompassing Legal Barriers
Tea Break: 1100-1115 Hrs.
19th Working Session: 1115-1245 Hrs. Hall No. 5 (First Floor) - Modules for Strengthening Corporate Governance
20th Working Session: 1115-1245 Hrs. Hall No. 4 (First Floor) - International Law to Eradicate Human Trafficking
Lunch: 1245-1330 Hrs.
21st Working Session: 1330-1500 Hrs. Hall No. 5 (First Floor) - Role of Local Self Government in Development
22nd Working Session: 1330-1500 Hrs. Hall No. 4 (First Floor) - Women's Empowerment: Legal Aspect
Tea Break: 1500-1515 Hrs.
23rd Working Session: 1515-1645 Hrs. Hall No. 5 (First Floor) - International Commercial Arbitration and Mediation
24th Working Session: 1515-1645 Hrs. Hall No. 4 (First Floor) - Establishment of Commercial Courts in Developing Countries
Tea Break: 1645-1715 Hrs.
Valedictory Function
1715-1845 Hrs. Hall No. 5 (First Floor)
For more details refer: http://www.internationaljurists.org
