5th B. Krishna Memorial National IPR Moot Court Competition 2013
Symbiosis Law School, Pune in association with Krishna and Saurastri Associates (Patent and Trade Mark Attorneys), having offices at Ahmadabad, Bangalore, Mumbai, Pune and New Delhi, will be hosting the 5th B. Krishna Memorial National IPR Moot Court Competition 2013. The competition will focus on domestic and international legal issues relating to Intellectual Property Law.
Dates of the Competition: 1st - 3rd February, 2013
Venue: Symbiosis Law School, Pune, India
Eligibility:
This competition is open to all students pursuing Law Undergraduate (LLB.) and Postgraduate (LLM. ML or M. Phil) full time Courses in any Law College/Department of Law in India, who have not completed 26 years as on 1st March, 2012.
Submission of Memorials:
All participating teams must submit a soft copy of their memorials for both the sides on or before 15th January, 2013, by 5:00 pm. Teams must also send eight (8) hard copies of the memorials by 18th January, 2013. [Total sixteen (16) copies] Hard Copies must reach Symbiosis Law School, Pune by the 18th January, 2013
In the possibility of any team failing to submit the memorials by 22nd of January, 2013 the Administrator reserves the right to cancel the participation of the team failing to submit the Memorial and the registration fee of Rs.1500/- will be forfeited in the event of non submission of the memorials within time as stipulated. Memorials will have to be typed on A4 size paper in Times New Roman font with font size twelve for running matter in one and half line spacing and footnotes in font size ten with one line spacing.
Registration:
The maximum number of participants per team will be restricted to three out of which two will be Speakers and one will be a Researcher. A team may also consist of only two Speakers. The registration of the participants must be completed on or before 18th December, 2012.
The participation will be restricted to the first thirty two teams who confirm their participation on first come first served basis. There will be a registration fee of Rs. 1500/- per team. The registration fee is payable by means of a demand draft drawn in favour of "The Director, Symbiosis Law School, Pune" payable at Pune. The participants should write the subject on the Envelope as "Demand Draft for 5th B. Krishna Moot Court Competition".
Accommodation and Boarding:
The Administrator will provide free accommodation and boarding. The Administrator will not provide any traveling allowances but may take care of local conveyance. Participants are advised that the free accommodation to the participants will commence on 31st January, 2013, 12.00 noon and will end on 4th February, 2013 at 12.00 noon. Participants desiring to reach early or depart late must make their own arrangement for their stay earlier/beyond the time stipulated above.
Important Dates:
Release of Moot Problem |
10th October, 2012 |
Last Date of Registration |
18th December, 2012 |
Deadline for soft copies submission of Memorials |
15th January, 2013 (5:00 p.m) |
Deadline for hard copies submission of Memorials |
18th January, 2013 |
Deadline for hard copies submission of Memorials with penalty (2 marks) |
19th - 21st January, 2013 |
Oral Rounds of the Competition |
1st - 3rd February, 2013 |
Contact:
Mr. R. Muralidharan
Email: murali@krishnaandsaurastri.com
Ms. Shruttima Ehersa
Phone: 09762689557
Mr. Varun Tripathi
Phone: 9503212101
Mr. Nithin Patil
Phone: 9604970925
Mr. Pranav Menon
Phone: 9673106442
Mr. Somesh Srivastava
Phone: 9689478831
Dr. Shashikant Hajare,
Faculty In-Charge,
Moot Court Association,
Senapati Bapat Road
Pune - 411004 (India)
Phone: 020-2565 5114
Fax: 020-2567 1711
Email: symbiosismoot@symlaw.ac.in
Website: http://symlaw.ac.in
Download Moot Problem, Rules, Registration Form, Travel Form