National University of Study and Research in Law, Ranchi: Call for Papers
NUSRL, Ranchi is scheduled to publish an edited Book titled "Muslim Laws in Contemporary Indian Society" with ISBN.
Sub-themes:
- Muslim Customs and Indian Constitution
- Shariaat and Firq
- Marital Obligation under Muslim Personal Laws
- Talaq in Present Era and Its Consequences
- Right to Get Maintenance of Muslim Wife
- Economic Policies under Wakf
- Succession Law of Muslims and Position of Women
- Disposition Property in Muslim Personal Laws (Hiba, Mehar, Wasiyat, Zakat, Sadaqa)
- Conflict of Laws in Muslim Personal Issues
- Fatwa
- Blashphemy
- Family Planning
- Uniform Civil Code
- Banning Of Veil
- Cow Slaughtering
- Government Subsidy on Haj Pilgrimage
Eligibility:
Eminent Law Scholars, Faculties and Dignitaries are invited to contribute their experience on the said theme by sending their research paper for publication.
Submission Guidelines:
The paper should be neatly typed on one side in double space, font - 12, Times New Roman, footnote font - 10. The same should be sent on our, e-mails: akgalok@gmail.com & ppmitra1977@yahoo.com latest by 25th November, 2012.
No remuneration shall a paid to the contributors for the same. However, the author's copy shall be provided to the contributors and the book shall be made available by way of one complimentary copy in all the Libraries of different Universities. The Editorial Board reserves the right to edit the paper before publication.
Contact:
National University of Study & Research in Law,
B.I.T. Polytechnic Building,
B.I.T. More,
Mesra 835215
Ranchi, Jharkhand
Phone: 08809294849
Email: akgalok@gmail.com, ppmitra1977@yahoo.com
Website: http://nusrlranchi.com
