AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

The International Air Law Moot Court Competition 2013 - National Rounds

The Sarin Memorial Legal Aid Foundation has been established in the fond memory of Late Shri H.L. Sarin, Senior Advocate and Late Shri. R.L. Sarin, Advocate. The Sarin Memorial Legal Aid Foundation and the International Institute of Air and Space Law, Leiden University are proud to announce the the organisation of the National India Rounds of the second Leiden Sarin International Air Law Moot Court Competition 2013. The same are being held in Chandigarh at the Army Institute of Law dates are to be announced shortly.

The third edition of the International Air Law Moot Court Competition which took place in Istanbul, Turkey, from 15th to 18th March, 2012 was a very successful event with several teams participating who presented fantastic arguments while our Turkish hosts generously and graciously received all the participants and the judges.

Date & Venue:

International Rounds:

9th - 12th March, 2013 at Abu Dhabi, UAE

India National Rounds:

2nd February, 2013 at Army Institute of Law Mohali

Summary Rules and Procedures:
The 2013 edition is held in cooperation with Etihad Airways, Abu Dhabi, UAE. Each institution is allowed to participate with one team. Participating students may be enrolled in LL.M. programmes. Doctoral students are excluded from participation. Each team shall have a Faculty Adviser. Each team must submit memorials for both the Applicant and the Respondent. The Oral argumentation will take place between 9th-12th March, 2013 in Abu- Dhabi, UAE. The Board of Review scoring the briefs and the Semi-Finals panels will be composed of leading authorities in the field of air law. The Final Bench will be composed of the most prominent experts in this field.

The costs of participation are borne by the participating teams. There is no additional registration fee. During the Semi-Finals and Finals in Abu Dhabi certain events will be sponsored.

Important Dates:

Publication of the Case on the Air Law Moot Court website

September, 2012

Deadline for registration of the teams

15th October, 2012

Deadline for sending the request for clarifications to the Case

22nd October, 2012

Deadline for sending the Memorials to the IIASL and to the Sarin Foundation

6th January, 2013

Mailing to the teams of their opponents' memorials

11th February, 2013

India: National Rounds

2nd February, 2013

Semi-Finals and Final, Abu Dhabi

9th - 12th March, 2013

Contact:
Wouter Oude Alink
Director, International Air Law Moot Court
International Institute of Air and Space Law, Leiden University
Phone: +31 (0) 71 527 7671
Email: airlawmootcourt@law.leidenuniv.nl, mootcourt@sarins.org
Website: http://www.iiasl.aero/, http://sarins.org/moot-court/

Download Moot Problem, International Rules, National Rules

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement