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Seminar on "Key latest developments under Direct Taxes and Service Tax"

FICCI is organizing a Seminar on "Key latest developments under Direct Taxes and Service Tax" on 6th & 9th October, 2012 at Chennai and Delhi respectively. The seminar would focus on some of the key amendments having impact on the global businesses of the taxpayers in India.

Significant changes in the laws relating to both direct taxes and service tax have been introduced in the current financial year. Some of the important amendments in the direct taxes include changes in the provisions relating to transfer of shares of a foreign company deriving its value substantially from the assets located in India, introduction of transfer pricing provisions for domestic transactions and introduction of the General Anti Avoidance Rules ("GAAR") which seek to tax the transaction which lacks commercial substance. The Committee on GAAR has recently come out with draft recommendations proposing substantial modifications in the scheme.

Date

Venue

6th October, 2012

Hotel Residency Towers (Emperor Hall), T Nagar, Chennai.

9th October, 2012

Federation House, Tansen Marg, New Delhi.

Who can Attend?
The focus groups for the Seminar are the CFOs & Finance Directors, Tax Directors and Executives, Analysts, Accountants, Strategic Planners, Auditors, Bankers, professionals from Indian companies, with a global presence which include services providers and entities involved in supply chain management.

Delegate Fee:

Fee per delegate (including service tax)

Rs.2250

Fee per delegate (Including service tax) for members of FICCI and Associate Chambers

Rs.1800

For 2 or more delegates participating in the seminar from the same organization

10% discount for each delegate shall be given

The fee is inclusive of refreshment, lunch and course material

Contact:
Mr. S. Saravanan
Deputy Director, FICCI - Tamil Nadu State Council
5, Vivekananda Road, Off. Spur Tank Road
Chetpet, Chennai - 600 031
Phone: 044-42849612
Fax: 044-42849618
Email: saravanan.s@ficci.com
Website: http://www.ficci.com

Download Schedule, Registration Form

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