National Conference on Merger & Acquisition: Takeover Regime in India - Issues and Challenges
Recognizing the intensity of this important issue, ASSOCHAM is organizing a National M & A Conference with the theme 'Takeover Regime in India - Issues & Challenges'.
Date: 17th October, 2012
Venue: Hotel Trident, Bandra Kurla Complex, Mumbai
Who can attend?
Chief Executives, Head/Senior Executives from Finance, Investment, Banking, Legal, Corporate M & A Professionals etc, can attend this conference. In view of the professional accomplishments and interest, ASSOCHAM invites organizations, along with other professionals to participate as Delegate or Event Partner and make the event successful.
Themes of the Conference:
The program intends to cover the following broad issues based on case studies:
- Key Concepts and Issues of Indian Takeover Code
- Defending the Takeovers
- How open is Open Offer
- Regulatory Dilemma in Takeovers - Dealing with Conflicting laws
- Funding the Takeovers - The Investment Banking Perspective
- Takeover Code - Comparison with India Jurisdictions/Recent Indian Case Studies
Registration Fees:
Rs. 5,500 (Inclusive of Service Tax) per Delegate (10% discount for 2 or more persons from the same organization)
Contact:
Mr. Rakesh Kumar
Phone: 08882805165
Email: rakesh.kumar@assocham.com
Mr. Ankur Maheshwari
Phone: 09811581814
Email: ankur.maheshwari@assocham.com
Mr. B.R. Goswami
Phone: 011-46550511/23
Email: b.r.goswami@assocham.com
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office, 1,
Community Centre Zamrudpur
Kailash Colony, New Delhi - 110 048
Phone: 46550555 (Hunting Line)
Fax: 46536481/46536482 46536497/46536498
Email: assocham@nic.in
Website: http://www.assocham.org
Download Conference Agenda, Registration Form